High Courts24 Jan 2025
Sh Am It Kumar Vs Ms Shilpa Ghosh & Anr.
Delhi High Court · (2025) 01 DEL CK 2025
COURT ARCHIVE
Delhi High Court judgments, 2025
6,287 judgments · page 304 of 315
High Courts24 Jan 2025
New Delhi Municipal Council Vs Ajit Singh
Delhi High Court · (2025) 01 DEL CK 2026
Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 9
High Courts24 Jan 2025Disposed Of
Pradeep Kumar Vs Election Commission Of India And Ors
Delhi High Court · (2025) 01 DEL CK 1737
Constitution of India, 1950 - Article 136, 226, 327, 328, 329, 329(b)Representation of People Act, 1951 - Section 80, 81, 100, 100(1)(c), 105, 107(1), 170
High Courts24 Jan 2025Disposed Of
Bhagwan Malik @ Rajesh @ Babu Vs State Of Nct Of Delhi
Delhi High Court · (2025) 01 DEL CK 1736
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 302, 394
High Courts24 Jan 2025Disposed Of
Usha International Limited Vs Sub Divisional Magistrate (Vasant Vihar) And Ors
Delhi High Court · (2025) 01 DEL CK 1760
High Courts24 Jan 2025Disposed Of
Sanjeev Sharma Vs State Nct Of Delhi & Ors
Delhi High Court · (2025) 01 DEL CK 1759
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts24 Jan 2025Disposed Of
Sh Amit Kumar Vs Ms Shilpa Ghosh & Anr
Delhi High Court · (2025) 01 DEL CK 1758
High Courts24 Jan 2025Dismissed
Nandan Singh Vs Laxmi Devi Since Deceased Through Lrs And Ors
Delhi High Court · (2025) 01 DEL CK 1741
Code of Civil Procedure, 1908 - Section 96Evidence Act, of 1872 - Section 3
High Courts24 Jan 2025Dismissed
Ashok Kumar Vs Sitara & Ors
Delhi High Court · (2025) 01 DEL CK 1728
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 2 Rule 2, Order 6 Rule 17Delhi Rent Control Act, 1995 - Section 14(1)(e), 25B
High Courts23 Jan 2025
Vikram Singh Gahlot & Ors. Vs Delhi Development Authority & Ors.
Delhi High Court · (2025) 01 DEL CK 2082
High Courts23 Jan 2025
Sh. Prasadi Lal Vs The Presiding Officer, Labour Court New Delhi & Anr.
Delhi High Court · (2025) 01 DEL CK 1993
Constitution of India-Article 226, 227, 136, 311(2)Industrial Disputes Act
High Courts23 Jan 2025Disposed Of
Chirag Arora Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 01 DEL CK 1768
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Protection of Women from Domestic Violence Act, 2005 - Section 12
High Courts23 Jan 2025Disposed Of
M/s National Insurance Co. Ltd Vs Mr Rajender Singh Meena (Injured) & Ors
Delhi High Court · (2025) 01 DEL CK 1767
Motor Vehicles Act, 1988 - Section 173Indian Penal Code, 1860 - Section 279, 338
High Courts23 Jan 2025Disposed Of
Cholamandalam Ms General Insurance Co Ltd & Ors Vs Deepika Talwar & Ors
Delhi High Court · (2025) 01 DEL CK 1766
Limitation Act, 1963 - Section 5Motor Vehicles Act, 1988 - Section 173Indian Penal Code, 1860 - Section 279, 304A
High Courts23 Jan 2025Dismissed
Vishvanath Agarwal Vs Election Commission Of India And Ors
Delhi High Court · (2025) 01 DEL CK 1765
Constitution of India, 1950 - Article 226, 227, 327, 328, 329(b)Representation of People Act, 1951 - Section 80, 81, 100, 100(1)(c), 100(1)(d)(iv) 105, 107(1), 170
High Courts23 Jan 2025Dismissed
Lalit Vs State (Nct Of Delhi)
Delhi High Court · (2025) 01 DEL CK 1764
Code of Criminal Procedure, 1973 - Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 67
High Courts23 Jan 2025Dismissed
Bimal Roy Gambhir Vs Dilip Gambhir & Others
Delhi High Court · (2025) 01 DEL CK 1763
Limitation Act, 1963 - Article 113Transfer of Property Act 1882 - Section 122, 123Delhi Development Act, 1957 - Section 12
High Courts23 Jan 2025Dismissed
Ms Pooja Anand Vs Basic Chemicals Cosmetics And Dyes Export Promotion Council (Chemexcil) & Anr
Delhi High Court · (2025) 01 DEL CK 1761
Constitution of India, 1950 - Article 12, 226
High Courts23 Jan 2025Partly Allowed
Dr. Pushpalata And Anr Vs Ram Das Huf & Ors
Delhi High Court · (2025) 01 DEL CK 1753
Constitution of India, 1950 - Article 14, 262, 300AIncome Tax Act, 1961 - Section 171Hindu Succession Act, 1956 - Section 6
High Courts23 Jan 2025Dismissed
Sh. Prasadi Lal Vs Presiding Officer, Labour Court New Delhi And Anr
Delhi High Court · (2025) 01 DEL CK 1740
Constitution of India, 1950 - Article 136, 226, 227