High Courts07 Jan 2025Dismissed
Kausthuba Nand Pant Vs Union Of India & Anr
Delhi High Court · (2025) 01 DEL CK 1745
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2025
6,287 judgments · page 315 of 315
High Courts07 Jan 2025Disposed Of
Sh Rajeev Shukla Vs Sh Gopal Krishna Shukla
Delhi High Court · (2025) 01 DEL CK 1743
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 11 Rule 21
High Courts07 Jan 2025Disposed Of
Malook Chand Vs Delhi Development Authority & Ors
Delhi High Court · (2025) 01 DEL CK 1651
High Courts07 Jan 2025Disposed Of
Md. Faruque Alwander Farukh Genda Vs Government Of Nct Delhi, Shri Naresh Kumar And Another
Delhi High Court · (2025) 01 DEL CK 1650
High Courts07 Jan 2025Disposed Of
Mr Anckur V Mittal Vs Bank Of Baroda General Manager (Principal Nodal Officer) & Anr
Delhi High Court · (2025) 01 DEL CK 1649
High Courts07 Jan 2025Allowed
M/s K. K. Spun India Pvt Limited & Anr Vs M/s Regal Enterprises
Delhi High Court · (2025) 01 DEL CK 1648
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 15A Rule 3, Order 15A Rule 6, Order 15A Rule 8
High Courts04 Jan 2025Disposed Of
Hoor Anisbhai Jinwala Vs National Testing Agency (NTA) And Ors
Delhi High Court · (2025) 01 DEL CK 1762
Constitution of India, 1950 - Article 21Rights of Persons with Disabilities Act, 2016 - Section 75