COURT ARCHIVE

Delhi High Court judgments, 2025

6,287 judgments · page 313 of 315

High Courts10 Jan 2025Disposed Of

Gautam Thadani Vs Director Income Tax (Investigation) And Anr

Delhi High Court · (2025) 01 DEL CK 1653

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 131, 131(1A), 132, 132A, 132A(1)(c), 132B, 142(1), 148, 153A, 153A(1), 153A(1)(b), 153B(1)(a)Income Tax Act, 1922 - Section 37

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High Courts10 Jan 2025Allowed

Lachman Dass Vs Delhi Development Authority

Delhi High Court · (2025) 01 DEL CK 1652

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High Courts09 Jan 2025

Sh Ashok Gupta Vs Smt Krishna Wanti

Delhi High Court · (2025) 01 DEL CK 2057

Delhi Rent Control Act, 1958-Section 25-B(8), sub-section (5)

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High Courts09 Jan 2025

Dinesh Singh Vs Pooja

Delhi High Court · (2025) 01 DEL CK 2058

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High Courts09 Jan 2025

Indian Hockey Federation Vs UOI & Ors.

Delhi High Court · (2025) 01 DEL CK 2063

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High Courts09 Jan 2025

Manohar Lal Bhatia Vs Harpal Singh Lamba

Delhi High Court · (2025) 01 DEL CK 2066

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High Courts09 Jan 2025

M/s Manjally Jewellers Vs Director General Of Foreign Trade & Ors.

Delhi High Court · (2025) 01 DEL CK 2034

Foreign Trade (Development & Regulation) Act, 1992Foreign Trade (Regulation) Rules, 1993

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High Courts09 Jan 2025Disposed Of

Staff Selection Commission And Others Vs Sanjay Kumar

Delhi High Court · (2025) 01 DEL CK 1647

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High Courts09 Jan 2025Disposed Of

Govt Of Nct Of Delhi Through The Chief Secretary & Anr Vs Sachin Kumar

Delhi High Court · (2025) 01 DEL CK 1646

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High Courts09 Jan 2025Disposed Of

Dinesh Singh Vs Pooja

Delhi High Court · (2025) 01 DEL CK 1645

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High Courts09 Jan 2025Disposed Of

Amar Singh And Sons Tree Nuts Llp Vs Superintendent Of Cutoms, Epm, Import & Ors

Delhi High Court · (2025) 01 DEL CK 1659

Constitution of India, 1950 - Article 226Central Excise Act, 1944 - Section 35FCustoms Act, 1962 - Section 111(o), 112(a)(ii, 125(1), 129A, 129E

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High Courts08 Jan 2025

Arjun Chawla Vs Punjab National Bank & Anr.

Delhi High Court · (2025) 01 DEL CK 2107

Punjab National Bank (Employees') Pension Regulations, 1995-Regulation 2(1), 20(3)(i), 29, 29(1) & (2), 29(2)Central Civil Services (Pension) Rules, 1972-Rule 48-A, Sub-rule 2 of Rule 48-A

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High Courts08 Jan 2025

Shyam Sunder Sethi Vs Delhi Development Authority & Anr.

Delhi High Court · (2025) 01 DEL CK 2108

Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1Constitution of India-Article 226Limitation Act-Article 113

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High Courts08 Jan 2025Allowed

Center For Research Planning And Action Vs National Medicinal Plants Board Ministry Of Ayush Government Of India

Delhi High Court · (2025) 01 DEL CK 2109

Commercial Courts Act, 2015-Section 13(1)Arbitration and Conciliation Act, 1996-Section 34, 37, 33, 75, 81, 8, 9, 16, 17Indian Contract Act-Section 56

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High Courts08 Jan 2025

Sh. Suresh Chand Sharma & Ors. Vs North Delhi Municipal Corporatoin & Ors.

Delhi High Court · (2025) 01 DEL CK 2110

Code of Civil Procedure, 1908-Section 104 (1) (i), Order XLIII Rule 1 (a), 151, VII Rule 10, 7 Rule 10, 9The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 20

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High Courts08 Jan 2025Allowed

Late Sh. Lal Chand Verma Through His Legal Heir Vs Union Of India & Anr.

Delhi High Court · (2025) 01 DEL CK 2111

Income Tax Act, 1961-Section 148A(b), 148, 147, 148A, 148A(d), 139, 90, 90A, 135A, 132, 132A, 133A, 151, 159, 159(2)(b), 161, 162, 167, 292BConstitution of India-Article 226Indian Income-tax Act-Section 66(2)

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High Courts08 Jan 2025

CRB Capital Markets Limited (In Provisional Liquidation) Through Its Ex Director Mr. C. R. Bhansali Vs Anoop Jain & Ors.

Delhi High Court · (2025) 01 DEL CK 2112

Companies Act, 1956-Section 433, 434, 441, 446(2)(b), 456, 457, 481, 483, 521, 531, 531A, 536, 536(2), 562(2)Reserve Bank of India Act, 1934-Section 45 MB (2)Sick Industrial Companies (Special Provisions) Act, 1985-Section 16, 17, 18, 22, 25

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High Courts08 Jan 2025

Ajay Kumar & Ors. Vs Delhi Development Authority Through Vice Chairman

Delhi High Court · (2025) 01 DEL CK 2113

Delhi Development Act, 1957Delhi Development Authority (Management and Disposal of Housing Estates) Regulations, 1968

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High Courts08 Jan 2025

M/s Kalsi Finance Pvt. Ltd. Vs D. D. A.

Delhi High Court · (2025) 01 DEL CK 2114

Constitution of India-Article 226, 227, 32, 329, 136Urban Land (Ceiling and Regulation) ActCode of Civil Procedure, 1908-Order XXIII Rule 3

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High Courts08 Jan 2025

Novartis AG & Anr. Vs Natco Pharma Limited

Delhi High Court · (2025) 01 DEL CK 2051

Code of Civil Procedure, 1908-Order VIII Rule 9, VIII Rule 1, XXXIX Rule 4, XXXIX Rules 1 and 2, VI Rule 17, XI Rule 1 (12)Commercial Courts Act, 2015Patents Act, 1970-Section 15, 11-A, 12, 13, 64

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