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Delhi High Court judgments, 2025

6,287 judgments · page 312 of 315

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High Courts13 Jan 2025Disposed Of

Shubham Jain Vs Poonam Arora & Ors

Delhi High Court · (2025) 01 DEL CK 1674

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High Courts13 Jan 2025Allowed

Ishita Vs Union Of India Ministry Of Home Affairs Through Its Secretary & Ors

Delhi High Court · (2025) 01 DEL CK 1661

Constitution of India, 1950 - Article 14, 226Central Reserve Police Force Rules, 1955 - Rule 8(b)(ii)
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High Courts13 Jan 2025

Alemla Jamir Vs National Investigation Agency

Delhi High Court · (2025) 01 DEL CK 1660

xxvi Maneka Gandhi vs. Union of India (1978) 1 SCC 248.
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High Courts13 Jan 2025Disposed Of

Rinku @ Gajendra Vs Shyambir Pathak & Ors

Delhi High Court · (2025) 01 DEL CK 1665

Indian Penal Code, 1860 - Section 279, 304AMotor Vehicle Act, 1988 - Section 173
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High Courts13 Jan 2025Dismissed

Oriental Insurance Co Ltd Vs Vijender Singh @ Bijender Singh & Ors

Delhi High Court · (2025) 01 DEL CK 1664

Indian Penal Code, 1860 - Section 279, 304AMotor Vehicle Act, 1988 - Section 173
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High Courts13 Jan 2025Disposed Of

Taekwondo Federation Of India Vs Indian Olympic Association & Ors

Delhi High Court · (2025) 01 DEL CK 1663

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High Courts13 Jan 2025Dismissed

Smt Raj Rani Since Deceased Through Legal Heir Sh. Brij Mohan Vs Sh. Naresh Kumar, Chief Secretary, Nct Of Delhi & Ors

Delhi High Court · (2025) 01 DEL CK 1662

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High Courts10 Jan 2025

K S Bakshi & Ors. Vs Surinder Nath HUF & Anr.

Delhi High Court · (2025) 01 DEL CK 2048

Delhi Rent Control Act, 1958-Section 14 (1) (e), 27, 3(c), 26, 25-B(8)Evidence Act, 1872-Section 116Bharatiya Sakshya Adhiniyam, 2023-Section 122
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High Courts10 Jan 2025

Pitambar Bishwa Karma Vs The State (Govt Of Nct) Delhi

Delhi High Court · (2025) 01 DEL CK 2050

Code of Criminal Procedure, 1973-Section 374(2), 383, 161, 311Indian Penal Code-Section 302
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High Courts10 Jan 2025

S Harcharan Singh Vs Naresh Kumar Bhardwaj

Delhi High Court · (2025) 01 DEL CK 2053

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High Courts10 Jan 2025

Qayamuddin & Anr. Vs Nisar Ahmed Alias Nadeem & Ors.

Delhi High Court · (2025) 01 DEL CK 2056

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High Courts10 Jan 2025

Tek Travels Private Limited Vs Gursahib Singh Sethi & Ors.

Delhi High Court · (2025) 01 DEL CK 1951

CPC-Order IX Rule 7, XI Rule 7, XIIIA, XXXIX Rules 1 and 2, Section 151Advocates Act, 1961-Section 35
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High Courts10 Jan 2025Allowed

Rtd. Brig. S.C. Kuthiala Vs Sh. Rajan Kuthiala & Ors.

Delhi High Court · (2025) 01 DEL CK 1960

CPC-Section 151, Order VII Rule 11, VII Rule 11(d), XXIII Rule 1, II Rule 2, 11, 100Specific Relief Act, 1963-Section 34Limitation Act, 1963-Article 59
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High Courts10 Jan 2025

Lachman Dass Vs Delhi Development Authority

Delhi High Court · (2025) 01 DEL CK 1968

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High Courts10 Jan 2025

Habib Ahmad Vs The Commissioner Mcd & Ors

Delhi High Court · (2025) 01 DEL CK 1985

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High Courts10 Jan 2025Disposed Of

Md Heydaitullah Vs National Investigation Agency

Delhi High Court · (2025) 01 DEL CK 1657

Code of Criminal Procedure, 1973 - Section 437, 482Indian Penal Code, 1860 - Section 124A, 153A, 153BNational Investigation Act, 2008 - Section 21(4)
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High Courts10 Jan 2025

Pitambar Bishwa Karma Vs State (Govt Of Nct) Delhi

Delhi High Court · (2025) 01 DEL CK 1656

Code of Criminal Procedure, 1973 - Section 161, 311, 374(2), 383Indian Penal Code, 1860 - Section 302
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High Courts10 Jan 2025Disposed Of

Sonansh Creations Pvt Ltd Vs Assisstant Commissioner Of Income Tax And Anr

Delhi High Court · (2025) 01 DEL CK 1658

Income Tax Act, 1961 - Section 132, 132A, 147, 148, 148A, 148A(b), 148A(d)
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High Courts10 Jan 2025Disposed Of

Urmila Vs Govt Of Nct Of Delhi

Delhi High Court · (2025) 01 DEL CK 1655

Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 34, 120B, 302
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High Courts10 Jan 2025Disposed Of

Ms. Utkarsha Lal Vs Union Of India & Ors

Delhi High Court · (2025) 01 DEL CK 1654

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