COURT ARCHIVE

Delhi High Court judgments, 2025

6,287 judgments · page 305 of 315

High Courts23 Jan 2025Disposed Of

Dalip Singh Vs State Of Nct Of Delhi

Delhi High Court · (2025) 01 DEL CK 1729

Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 120B, 302, 307, 392

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High Courts23 Jan 2025Allowed

Sri Ram Gupta Vs Lalit Kumar And Ors

Delhi High Court · (2025) 01 DEL CK 1725

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 1 Rule 10Delhi Rent Control Act, 1995 - Section 14(1)(e), 25B, 38

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High Courts22 Jan 2025

Shri Ravi Arora Vs Shri Vijay Shanker

Delhi High Court · (2025) 01 DEL CK 2060

Slums Area (Improvement and Clearance) Act, 1956Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8)

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High Courts22 Jan 2025

Sadbhav Engineering Ltd. Vs Micro And Small Enterprises Facilitation Council, New Delhi & Ors.

Delhi High Court · (2025) 01 DEL CK 2061

Letters Patent Act, 1866-Clause XCompanies Act, 1956Micro, Small and Medium Enterprises Development Act, 2006-Section 18(1), 18(3)

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High Courts22 Jan 2025

Rajeev Electricals Vs Govt Of Nct Of Delhi & Ors.

Delhi High Court · (2025) 01 DEL CK 2062

Constitution of India-Article 226

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High Courts22 Jan 2025

Abdul Sattar & Anr. Vs Maslah Uddin

Delhi High Court · (2025) 01 DEL CK 2075

Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8)

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High Courts22 Jan 2025

S.C. Gupta Vs D.D.A. & Ors.

Delhi High Court · (2025) 01 DEL CK 2086

CPC-Section 151

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High Courts22 Jan 2025

Satvinder Singh Vs New Delhi Municipal Council & Ors.

Delhi High Court · (2025) 01 DEL CK 2030

Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 15

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High Courts22 Jan 2025

Shri Kesar Dass Arora & Anr. Vs Shri Vijay Shanker

Delhi High Court · (2025) 01 DEL CK 2031

Slums Area (Improvement and Clearance) Act, 1956Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8), sub-section (5)

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High Courts22 Jan 2025

Shri Kesar Dass Arora Vs Shri Vijay Shanker & Ors.

Delhi High Court · (2025) 01 DEL CK 2033

Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8), sub-section (5)Slums Area (Improvement and Clearance) Act, 1956

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High Courts22 Jan 2025Dismissed

Shri Kesar Dass Arora Vs Shri Vijay Shanker & Ors

Delhi High Court · (2025) 01 DEL CK 1733

Delhi Rent Control Act, 1995 - Section 14(1)(e), 25B(8)

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High Courts22 Jan 2025Dismissed

M/s Skytech Construction Ltd Vs Ashok Kumar Sharma

Delhi High Court · (2025) 01 DEL CK 1732

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 9 Rule 7, Order 9 Rule 13, Order 17 Rule 2

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High Courts22 Jan 2025Dismissed

Shri Ravi Arora Vs Shri Vijay Shanker

Delhi High Court · (2025) 01 DEL CK 1738

Delhi Rent Control Act, 1995 - Section 14(1)(e), 25B(8)

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High Courts22 Jan 2025Dismissed

Jyoti Alias Kittu Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 01 DEL CK 1739

Bharatiya Nyaya Sanhita, 2023 - Section 110, 351Code of Criminal Procedure, 1973 - Section 161Indian Penal Code, 1860 - Section 376

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High Courts22 Jan 2025Disposed Of

Nivin Vs State Nct Of Delhi & Anr. & Ors

Delhi High Court · (2025) 01 DEL CK 1731

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High Courts22 Jan 2025Dismissed

S.C. Gupta Vs D.D.A. & Ors

Delhi High Court · (2025) 01 DEL CK 1730

Code of Civil Procedure, 1908 - Section 151

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High Courts22 Jan 2025Dismissed

Rajneesh Vs State N.C.T. Of Delhi

Delhi High Court · (2025) 01 DEL CK 1726

Code of Criminal Procedure, 1973 - Section 164, 313, 428Indian Penal Code, 1860 - Section 328, 363, 366, 376

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High Courts22 Jan 2025Dismissed

Cholamandalam Ms General Insurance Co. Ltd Vs Usha Gupta And Ors

Delhi High Court · (2025) 01 DEL CK 1720

Motor Vehicles Act, 1973 - Section 173Indian Penal Code, 1860 - Section 279, 304A

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High Courts22 Jan 2025Disposed Of

Kuldeep Singh Sengar Vs Central Bureau Of Investigation

Delhi High Court · (2025) 01 DEL CK 1719

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High Courts22 Jan 2025Disposed Of

Zakir Hussain Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 01 DEL CK 1718

Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 100, 100(4), 436A, 439Indian Penal Code, 1860 - Section 34, 294, 323, 330, 342, 354, 506B, 509

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