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Delhi High Court judgments, 2025

6,365 judgments · page 303 of 319

High Courts30 Jan 2025

Capsave Finance Limited Vs Union Of India & Ors.

Delhi High Court · (2025) 01 DEL CK 2078

Reserve Bank of India Act, 1934-Section 45-IE(1), 45-IE(2)Insolvency and Bankruptcy (Insolvency and Liquidation Proceedings of Financial Service Providers and Application to Adjudicating Authority) Rules, 2019
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High Courts30 Jan 2025

Saregama India Limited Vs Vels Film International Limited & Ors.

Delhi High Court · (2025) 01 DEL CK 1992

Copyright Act, 1957-Section 2(a), 2(d), 2(d)(i), 2(d)(ii), 2(f), 2(m), 2(y), 13, 13(1), 13(1)(b), 13(4), 14, 14(1), 14(1)(a), 14(1)(a)(iii), 14(1)(a)(iv), 14(1)(a)(vi), 14(1)(c), 14(1)(c)(ii), 14(1)(c)(iii), 14(1)(e), 14(1)(v), 17, 17(b), proviso to Section 17, second proviso to Section 17
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High Courts30 Jan 2025Disposed Of

Yashpal Sachdeva & Anr Vs Sunil Relli

Delhi High Court · (2025) 01 DEL CK 1797

Code of Civil Procedure, 1908 - Section 115, Order 7 Rule 11Code of Criminal Procedure, 1973 - Section 156(3), 200Evidence Act, 1872 - Section 91, 92
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High Courts30 Jan 2025Disposed Of

Raje Singh Rawat & Anr Vs GNCT Of Delhi & Ors

Delhi High Court · (2025) 01 DEL CK 1795

Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 125Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009 - Rule 22
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