High Courts28 Jan 2025
Mohd Zakir & Ors. Vs Chandu Lal
Delhi High Court · (2025) 01 DEL CK 2017
Code of Civil Procedure, 1908-Section 151Delhi Rent Control Act-14 1 (a)
COURT ARCHIVE
Delhi High Court judgments, 2025
6,287 judgments · page 302 of 315
High Courts28 Jan 2025Dismissed
Leelam Vs Union Of India & Ors
Delhi High Court · (2025) 01 DEL CK 1775
Constitution of India, 1950 - Article 226Central Civil Services (Pension) Rules, 1972 - Rule 54
High Courts28 Jan 2025Dismissed
Vivek Sharma Vs Sameer Dhiman
Delhi High Court · (2025) 01 DEL CK 1774
Code of Civil Procedure, 1908 - Order 37 Rule 3
High Courts28 Jan 2025Disposed Of
Toheed Khan Vs State (Gnct Of Delhi) And Anr
Delhi High Court · (2025) 01 DEL CK 1773
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 64, 64B, 137(2), 180, 183, 483Code of Criminal Procedure, 1973 - Section 173(1)Prevention of Children from Sexual Offences Act, 2012 - Section 6, 21
High Courts28 Jan 2025Disposed Of
Rajesh Kumar Baliyan Vs State
Delhi High Court · (2025) 01 DEL CK 1772
Code of Criminal Procedure, 1973 - Section 313, 394(2), 428Prevention of Corruption Act, 1988 - Section 7, 13, 13(1)(d), 13 (1)(d)(i), 13 (1)(d)(ii)
High Courts28 Jan 2025Dismissed
Mohit Jaiswal Vs Central Bureau Of Investigation
Delhi High Court · (2025) 01 DEL CK 1771
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 161, 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 22, 23, 29, 37, 37(1)(b), 67
High Courts28 Jan 2025Allowed
Kiran Singh Vs National Human Rights Commission & Ors
Delhi High Court · (2025) 01 DEL CK 1770
Constitution of India, 1950 - Article 14, 21, 32, 226Indian Penal Code, 1860 - Section 34, 186, 307, 353, 395Arms Act, 1959 - Section 25, 27, 54, 59
High Courts28 Jan 2025Disposed Of
Karthikeyan K (DC/Elect) Vs Union Of India & Ors
Delhi High Court · (2025) 01 DEL CK 1817
High Courts28 Jan 2025Disposed Of
Union Of India And Ors Vs Kailash Ram Jakhar
Delhi High Court · (2025) 01 DEL CK 1811
High Courts28 Jan 2025Disposed Of
Const. Rajesh Kumar Sharawat Vs Union Of India & Ors
Delhi High Court · (2025) 01 DEL CK 1810
High Courts28 Jan 2025Disposed Of
Sonu Singh Vs Union Of India & Ors
Delhi High Court · (2025) 01 DEL CK 1809
High Courts28 Jan 2025Dismissed
State Of Nct Of Delhi Vs Subhan Ali @ Gangi & Anr
Delhi High Court · (2025) 01 DEL CK 1788
Code of Criminal Procedure, 1973 - Section 164, 428Indian Penal Code, 1860 - Section 34, 354, 376, 376D, 451, 452, 506
High Courts28 Jan 2025Dismissed
Govt Of Nct Of Delhi And Ors Vs Satyapal Singh Yadav
Delhi High Court · (2025) 01 DEL CK 1789
Constitution of India, 1950 - Article 226Delhi Police (Punishment and Appeal) Rules 1980 - Rule 12
High Courts28 Jan 2025Disposed Of
NBCC (India) Limited Vs Aman Lekhi & Ors
Delhi High Court · (2025) 01 DEL CK 1787
Ancient Monuments and Archaeological Sites and Remains Act, 1958 - Section 20A
High Courts28 Jan 2025Allowed
Raju @ Chanakya Vs State (Govt. Of Nct) Delhi
Delhi High Court · (2025) 01 DEL CK 1769
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 415(2)Code of Criminal Procedure, 1973 - Section 164, 313Indian Penal Code, 1860 - Section 34, 300, 302, 304I, 304II
High Courts27 Jan 2025
Ritu Pahwa Vs Payal Kashyap & Anr.
Delhi High Court · (2025) 01 DEL CK 2091
Code of Civil Procedure, 1908-Order XLIII Rule 1(r), 39 Rule 1 & 2, 7 Rule 14, 39 Rule 4
High Courts27 Jan 2025
X Vs State & Ors.
Delhi High Court · (2025) 01 DEL CK 1966
Indian Penal Code, 1860-Sections 376, 506, 120B, 195A, 503Code of Criminal Procedure, 1973-Sections 164, 227, 228
High Courts27 Jan 2025
Reliance General Insurance Co Ltd Vs Siya Ram Singh & Ors.
Delhi High Court · (2025) 01 DEL CK 1976
High Courts27 Jan 2025
Aseem Mowar Vs State & Anr.
Delhi High Court · (2025) 01 DEL CK 1980
Code of Criminal Procedure, 1973-Section 482, 164, 41A, 397, 401, 483, 156(1), 155(2), 227, 228, 397(1)Indian Penal Code, 1860-Section 354, 509, 506, 341, 352, 339, 350, 95Prevention of Cruelty to Animals Act, 1960-Section 11, 31, 36
High Courts27 Jan 2025
X Vs The State & Anr
Delhi High Court · 2024 INSC 139
Indian Penal Code, 1860-Sections 376/506/509/120B/195ACode of Criminal Procedure, 1973-Section 164, 439(1), 439(2), 362Protection of Children from Sexual Offenses Act, 2012