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Delhi High Court judgments, 2025

6,365 judgments · page 293 of 319

High Courts14 Feb 2025Dismissed

Suvashish Roy @ Jessy Roy Vs Narcotics Control Bureau

Delhi High Court · (2025) 02 DEL CK 1124

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483, 528Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 19, 20(b)(ii)(A), 21(b), 22(c), 23, 24, 27A, 29, 37, 37(1)(b), 42(1), 67, 52A, 54
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High Courts14 Feb 2025Dismissed

Alok Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1123

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Code of Criminal Procedure, 1973 - Section 164Bharatiya Nyaya Sanhita, 2023 - Section 64, 351(2)
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High Courts13 Feb 2025Disposed Of

Sh. Subhash Chand Vs Smt. Maya & Ors

Delhi High Court · (2025) 02 DEL CK 1116

Code of Criminal Procedure, 1973 - Section 125, 397, 401, 482Protection of Women from Domestic Violence Act, 2005 - Section 12
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High Courts13 Feb 2025Disposed Of

Ujjawal Sharma Vs Govt Of Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1114

Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 94, 483, 528Code of Criminal Procedure, 1973 - Section 439Bharatiya Nyaya Sanhita, 2023 - Section 105, 106, 125(A), 281
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High Courts12 Feb 2025Disposed Of

Kan Damian Kouassi Vs State Of Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1108

Constitution of India, 1950 - Article 21Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 22, 37, 50, 52(2)(A)
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