COURT ARCHIVE

Delhi High Court judgments, 2025

6,365 judgments · page 291 of 319

High Courts20 Feb 2025Dismissed

Unison Hotels Pvt Ltd Vs KNM Chemicals Pvt Ltd

Delhi High Court · (2025) 02 DEL CK 1157

Arbitration And Conciliation Act, 1996 - Section 16, 34Micro, Small And Medium Enterprises Development Act, 2006 - Section 2(i)(b), 16, 17, 18, 18(3)Sale of Goods Act, 1930 - Section 12(3), 42, 59, 63

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High Courts20 Feb 2025Disposed Of

Thokchom Shyamjai Singh & Ors Vs Union Of India Through Home Secretary & Ors

Delhi High Court · (2025) 02 DEL CK 1156

Constitution of India, 1950 - Article 21, 22(1), 227Code of Criminal Procedure, 1973 - Section 41(1)(ba), 50, 167Indian Penal Code, 1860 - Section 120B, 121A, 122

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High Courts19 Feb 2025Disposed Of

TM 25 Holding Bv Vs Akhtar Ali & Ors.

Delhi High Court · (2025) 02 DEL CK 1764

Trade Marks Act, 1999Copyright Act, 1957CPC-Order 39 Rule 3, VIII Rule 10

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High Courts19 Feb 2025Disposed Of

SSC And Others Vs Abhishek

Delhi High Court · (2025) 02 DEL CK 1176

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High Courts19 Feb 2025Allowed

Lt Col Parag Doval Vs Union Of India & Ors

Delhi High Court · (2025) 02 DEL CK 1175

Army Act, 1950 - Section 19Army Rules, 1954 - Rule 14

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High Courts19 Feb 2025Disposed Of

Sgt Rockey Angral Service No 936781 T Vs Union Of India And Ors

Delhi High Court · (2025) 02 DEL CK 1174

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High Courts19 Feb 2025Disposed Of

Sqn Ldr Mohd Aqib Vs Union Of India & Ors

Delhi High Court · (2025) 02 DEL CK 1172

Armed Forces Tribunal Act, 2007 - Section 3(o)Army Act 1950 - Section 18Navy Act 1957 - Section 15(1)

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High Courts19 Feb 2025Disposed Of

Meenu Vs Azad Chauhan & Ors (United India Ins Co Ltd)

Delhi High Court · (2025) 02 DEL CK 1162

Motor Vehicles Act, 1988 - Section 140, 166, 173Indian Penal Code, 1860 - Section 279, 304A, 337

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High Courts19 Feb 2025Dismissed

Renewflex Recycling Vs Facilitation Centre Rohini Courts & Ors

Delhi High Court · (2025) 02 DEL CK 1161

Constitution of India, 1950 - Article 14, 21, 226Code of Criminal Procedure, 1973 - Section 164, 364Arbitration and Conciliation Act, 1996 - Section 30(4)

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High Courts19 Feb 2025Disposed Of

Satinder Singh Bhasin Vs State Of Nct Of Delhi & Ors

Delhi High Court · (2025) 02 DEL CK 1160

Constitution of India, 1950 - Article 22(1)Code of Criminal Procedure, 1973 - Section 41A, 41B, 41C, 41D, 50, 51, 78, 79

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High Courts19 Feb 2025Dismissed

Vijay Singh @ Vijay Pehlwan Vs State Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1159

Code of Criminal Procedure, 1973 - Section 161, 313, 353(6), 374(2)Indian Penal Code, 1860 - Section 34, 201, 302, 364, 365Evidence Act, 1872 - Section 65B, 106

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High Courts19 Feb 2025Dismissed

Sameer Vs State

Delhi High Court · (2025) 02 DEL CK 1158

Code of Criminal Procedure, 1973 - Section 161, 293, 294, 313, 378, 428Indian Penal Code, 1860 - Section 120B, 302, 392, 411Evidence Act, 1872 - Section 8, 27, 65B, 106, 114

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High Courts19 Feb 2025Dismissed

IDBI Bank Ltd Vs Gaurav Goel & Ors

Delhi High Court · (2025) 02 DEL CK 1155

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High Courts18 Feb 2025Dismissed

M/s Vijay Power Generators Ltd Vs M/s Tarun Engineering Syndicate

Delhi High Court · (2025) 02 DEL CK 1143

Code of Criminal Procedure, 1973 - Section 311, 313, 378(4)Negotiable Instruments Act, 1881 - Section 118, 118(a), 138, 139Evidence Act, 1872 - Section 114

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High Courts18 Feb 2025Dismissed

Mahakaleshwar Infratech Pvt. Ltd Vs Chief Engineer, National Highways, UPPWD

Delhi High Court · (2025) 02 DEL CK 1142

Arbitration & Conciliation Act, 1996 - Section 34, 34(2), 34(2A)

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High Courts18 Feb 2025Dismissed

Rohit Singh Vs Anil Kumar Poddar

Delhi High Court · (2025) 02 DEL CK 1141

Code of Civil Procedure, 1908 - Order 37 Rule 3Negotiable Instruments Act, 1881 - Section 138

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High Courts18 Feb 2025Disposed Of

F Hoffmann La Roche Ltd & Others Vs Drugs Controller General Of India & Others

Delhi High Court · (2025) 02 DEL CK 1140

Code of Civil Procedure, 1908 - Order 11 Rule 12, Order 11 Rule 14Patents Act, 1970 - Section 104A

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High Courts17 Feb 2025Disposed Of

Ramada International, Inc. Vs Clubramada Hotels And Resorts Private Limited & Anr.

Delhi High Court · (2025) 02 DEL CK 1763

Code of Civil Procedure, 1908-Order XIII-A Rules 3, 6(1)(a), XXXIX Rule 2A, Section 151Commercial Courts, Commercial Division and Commercial Appellate Division of the High Courts Act, 2015-Order XIII-AContempt of Courts Act, 1971

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High Courts17 Feb 2025Disposed Of

Nursheid Mansuri @ Vishal Vs Narcotics Control Bureau

Delhi High Court · (2025) 02 DEL CK 1154

Constitution of India, 1950 - Article 21Bhartiya Nagarik Suraksha Sanhiyta, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8(c), 22, 23, 27A, 29, 36A(3), 37, 37(1)(b), 67, 52A

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High Courts17 Feb 2025Disposed Of

Shahbuddin Vs State Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1153

Bhartiya Nagarik Suraksha Sanhiyta, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 110, 126(2)Code of Criminal Procedure, 1973 - Section 437, 438, 439

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