High Courts24 Feb 2025Dismissed

Ashok Jatia Vs Central Bureau Of Investigation

Delhi High Court · (2025) 02 DEL CK 1196

Code of Criminal Procedure, 1973 - Section 91, 195, 311, 340Indian Penal Code, 1860 - Section 120B, 193, 199, 218, 466, 471Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1)
High Courts24 Feb 2025Disposed Of

Ankit Raj Vs State Of Nct Of Delhi & Anr

Delhi High Court · (2025) 02 DEL CK 1182

Bhartiya Nagarik Suraksha Sanhiyta, 2023 - Section 528Indian Penal Code, 1860 - Section 90, 375, 376Bharatiya Nyaya Sanhita, 2023 - Section 69
High Courts24 Feb 2025Dismissed

Kanchan Vs State Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1180

Bhartiya Nagarik Suraksha Sanhiyta, 2023 - Section 482Code of Criminal Procedure, 1973 - Section 437, 438Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 25, 29, 37, 67
High Courts21 Feb 2025Dismissed

Seema Jassal Vs Manoj Bajpai

Delhi High Court · (2025) 02 DEL CK 1163

Code of Civil Procedure, 1908 - Section 96, Order 12 Rule 6, Order 41Indian Penal Code, 1860 - Section 195A, 323, 376, 506
High Courts20 Feb 2025Disposed Of

Lali Vs State Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1183

Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 21(c), 37, 50, 52A
High Courts20 Feb 2025Disposed Of

Shyam Singh Vs State

Delhi High Court · (2025) 02 DEL CK 1171

Code of Criminal Procedure, 1973 - Section 164, 294, 313Indian Penal Code, 1860 - Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts20 Feb 2025Disposed Of

Arun Muthu Vs Directorate Of Enforcement

Delhi High Court · (2025) 02 DEL CK 1168

Constitution of India, 1950 - Article 20(3), 21, 32, 226Code of Criminal Procedure, 1973 - Section 436A, 437, 438, 439Indian Penal Code, 1860 - Section 120B, 170, 384, 386, 388, 419, 420, 506