COURT ARCHIVE

Delhi High Court judgments, 2025

6,365 judgments · page 288 of 319

High Courts25 Feb 2025

Government Of Madhya Pradesh Department Of Energy Vs Power Finance Corporation Ltd

Delhi High Court · (2025) 02 DEL CK 1478

Recovery of Debts and Bankruptcy Act, 1993-Section 19, 19(5)(i), 36(2)(ccd)Debts Recovery Tribunals and Debts Recovery Appellate Tribunals Electronic Filing Rules, 2020-Rule 3, 4, 4(3)Debts Recovery Tribunals and Debts Recovery Appellate Tribunals Electronic Filing (Amendment) Rules, 2021

High Courts25 Feb 2025

Principal Commissioner Of Income Tax-7 Vs WGF Financial Services Pvt. Ltd.

Delhi High Court · (2025) 02 DEL CK 1479

Income Tax Act, 1961-Section 143(3), 36(1)(vii), 36(2), 36(2)(i), 41(1)Income Tax Act, 1922-Section 10(2)(xi), 10(2)(xv)

High Courts25 Feb 2025

Rajendra Sachdeva Vs M/s A.C. Engineering Private Limited & Ors.

Delhi High Court · (2025) 02 DEL CK 1480

Civil Procedure Code-Section 96Indian Contract Act, 1872-Section 230

High Courts25 Feb 2025

Mushir Alam Vs Narcotics Control Bureau

Delhi High Court · (2025) 02 DEL CK 1481

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8C, 22, 23, 29, 37, 67Constitution of India-Article 21

High Courts25 Feb 2025

Good Health Agro Tech Pvt Ltd Vs Haldiram Snacks Pvt Ltd

Delhi High Court · (2025) 02 DEL CK 1482

Arbitration and Conciliation Act, 1996-Section 34, 34(3), 34(2)(a), 34(2)(b), Sub-Section 2A of Section 34

High Courts25 Feb 2025

M/S Bihari Lal Manoj Kumar Vs Deepak Sharma

Delhi High Court · (2025) 02 DEL CK 1483

High Courts25 Feb 2025Dismissed

Yashvardhan Vs Union Of India & Anr

Delhi High Court · (2025) 02 DEL CK 1214

Constitution of India, 1950 - Article 226

High Courts25 Feb 2025Disposed Of

Staff Selection Commission & Ors Vs Manish Kumar

Delhi High Court · (2025) 02 DEL CK 1213

High Courts25 Feb 2025Disposed Of

Sandeep Kapoor Vs State (Govt Of Nct Delhi) & Anr

Delhi High Court · (2025) 02 DEL CK 1203

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482, 528Indian Penal Code, 1860 - Section 287, 337, 338

High Courts25 Feb 2025Disposed Of

Shanti Upadhyay Vs Sr. Divisional Manager Of New India Assurance, Company Ltd. & Anr

Delhi High Court · (2025) 02 DEL CK 1195

Constitution of India, 1950 - Article 226Insurance Ombudsman Rules, 2017 - Rule 16, 17

High Courts25 Feb 2025Disposed Of

Jasvinder Singh Vs Chairman DDA And Ors

Delhi High Court · (2025) 02 DEL CK 1194

High Courts25 Feb 2025Dismissed

Ozar Homes Llp (Through Its Partner Mr Nitin Kumar Lila) Vs Delhi Development Authority And Anr

Delhi High Court · (2025) 02 DEL CK 1193

Constitution of India, 1950 - Article 12, 14

High Courts25 Feb 2025Dismissed

Rajendra Sachdeva Vs M/s A.C. Engineering Private Limited And Ors

Delhi High Court · (2025) 02 DEL CK 1192

Code of Civil Procedure, 1908 - Section 96Contract Act, 1872 - Section 230

High Courts25 Feb 2025Disposed Of

Master Abdul Aleem (Deceased) Through Lrs. Vs Hameeda Shahzad

Delhi High Court · (2025) 02 DEL CK 1191

High Courts25 Feb 2025Disposed Of

Surinder Kumar Vs Karamvir Tyagi

Delhi High Court · (2025) 02 DEL CK 1190

High Courts25 Feb 2025Disposed Of

M/s Bihari Lal Manoj Kumar Vs Deepak Sharma

Delhi High Court · (2025) 02 DEL CK 1189

High Courts25 Feb 2025Disposed Of

Mushir Alam Vs Narcotics Control Bureau

Delhi High Court · (2025) 02 DEL CK 1188

Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8C, 22, 23, 29, 37, 67

High Courts25 Feb 2025Disposed Of

D. Arjun @ Devender Arjun Vs State, Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1187

Constitution of India, 1950 - Article 21Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 34, 120B, 201, 302

High Courts25 Feb 2025Allowed

Virender Kumar And Ors Vs State Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1186

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 428, 528Code of Criminal Procedure, 1973 - Section 195, 313, 397Indian Penal Code, 1860 - Section 34, 186, 332, 353, 506

High Courts25 Feb 2025Disposed Of

Lt. Col. Vibha Vs Union Of India And Ors

Delhi High Court · (2025) 02 DEL CK 1185