High Courts27 Feb 2025
Mrs Jyotsna Bhatia Vs Mr Arun Khosla & Ors.
Delhi High Court · (2025) 02 DEL CK 1467
CPC-Order VII Rule 11, 7 Rule 11, I Rule 10(2), 10
COURT ARCHIVE
Delhi High Court judgments, 2025
6,365 judgments · page 286 of 319
High Courts27 Feb 2025
Bijender Kumar Karhana Through SPA Holder Vs Harsh Vashist & Ors.
Delhi High Court · (2025) 02 DEL CK 1468
Contempt of Courts Act, 1971-Section 19Constitution of India-Article 136
High Courts27 Feb 2025
Ravinder Kumar Vs Union Of India & Ors.
Delhi High Court · (2025) 02 DEL CK 1469
High Courts27 Feb 2025Disposed Of
Gayrat Djabarov Vs Commissioner Of Customs
Delhi High Court · (2025) 02 DEL CK 1224
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 111(d), 111(j), 111(m), 112(a), 112(b), 125
High Courts27 Feb 2025Dismissed
Manish Jha Vs State Of Gnctd & Ors
Delhi High Court · (2025) 02 DEL CK 1223
Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 156(3), 200, 482Indian Penal Code, 1860 - Section 120B, 420
High Courts27 Feb 2025Disposed Of
Devendra Kumar Mishra Vs State Of Nct Of Delhi Through Sho, P. S. Domestic Airport
Delhi High Court · (2025) 02 DEL CK 1222
Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 482Arms Act, 1959 - Section 25, 25(1)(a), 45(d)
High Courts27 Feb 2025Dismissed
Ankit Kumar Tiwari Vs Union Of India & Ors
Delhi High Court · (2025) 02 DEL CK 1210
High Courts27 Feb 2025Dismissed
United India Insurance Co. Ltd Vs Prem Lata
Delhi High Court · (2025) 02 DEL CK 1209
Indian Penal Code, 1860 - Section 279, 337, 338Fatal Accidents Act 1976 - Section 1A, 2
High Courts27 Feb 2025Dismissed
Bajaj Finance Limited Vs Seetha Kumari
Delhi High Court · (2025) 02 DEL CK 1208
Contract Act, 1872 - Section 73, 74Arbitration & Conciliation Act, 1996 - Section 11, 18, 28(2), 34, 34(2)(a)(ii), 34(2)(a)(iii), 34(2A)
High Courts27 Feb 2025iii W.P.(C) 15387/2022 titled "The Boeing Company vs. UOI & Ors." decided on 17.11.2022
Monish Gajapati Raju Pusapati Vs Assessment Unit Income Tax Department & Anr
Delhi High Court · (2025) 02 DEL CK 1205
Income Tax Act, 1961 - Section 135A, 142(1), 148, 148A, 151, 151(i), 292B
High Courts27 Feb 2025Dismissed
Sqn Ldr Prabhakar Bhatt & Ors Vs Maj Annu Lamba
Delhi High Court · (2025) 02 DEL CK 1204
Constitution of India, 1950 - Article 226, 227Code of Criminal Procedure, 1973 - Section 468Protection of Women from Domestic Violence Act, 2005 - Section 12, 17, 17(1), 19, 27, 27(1), 31
High Courts25 Feb 2025Disposed Of
Himalaya Global Holdings Ltd. & Anr. Vs Rajasthan Aushdhalaya Private Limited & Anr.
Delhi High Court · (2025) 02 DEL CK 1762
Code of Civil Procedure, 1908-Order VIII Rule 10, Section 151, XXXIX Rule 2ACommercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015
High Courts25 Feb 2025
D. Arjun @ Devender Arjun Vs State, NCT Of Delhi
Delhi High Court · (2025) 02 DEL CK 1586
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 302, 201, 120-B, 34Constitution of India-Article 21
High Courts25 Feb 2025
Sudesh & Anr. Vs Jitender Kumar Bhardwaj & Ors.
Delhi High Court · (2025) 02 DEL CK 1591
Delhi Rent Control Act, 1958-Section 1(2), 14(1)(a), 14(1)(e), 25-B(8)
High Courts25 Feb 2025
Sarada Ukil School Of Art Vs M/S Regal Towers (P) Ltd
Delhi High Court · (2025) 02 DEL CK 1653
Indian Evidence Act, 1958-Section 91, 92Delhi Rent Control Act, 1958-Section 25B, 25B(8), 14(7)
High Courts25 Feb 2025
Master Abdul Aleem (Deceased) Through Lrs. Vs Hameeda Shahzad
Delhi High Court · (2025) 02 DEL CK 1566
High Courts25 Feb 2025
Saurabh Pruthi Vs Tata Power Delhi Distribution Ltd
Delhi High Court · (2025) 02 DEL CK 1558
DERC’s Supply Code & Performance Standards Regulations, 2007-Regulation 43(i), 38(f)
High Courts25 Feb 2025
Ozar Homes LLP (Through Its Partner Mr Nitin Kumar Lila) Vs Delhi Development Authority & Anr.
Delhi High Court · (2025) 02 DEL CK 1535
Constitution of India-Article 14, 12, 41978 Regulations-Regulation 6(2), 6, 4(1), 5(2), 5(6), 5(7)
High Courts25 Feb 2025
Bhushan Infrastructure Private Limited Vs Union Of India Through Finance Secretary, Ministry Of Finance & Ors.
Delhi High Court · (2025) 02 DEL CK 1532