High Courts28 Feb 2025Allowed

Shri Anil Kumar & Ors. Vs Haider Ali

Delhi High Court · (2025) 02 DEL CK 1453

Code of Civil Procedure-Order VII Rule 11, I Rule 10, XXXIX Rule 1 and 2IPC-Section 406, 419, 420, 504, 34Transfer of Property Act-Section 52
High Courts28 Feb 2025Disposed Of

Yogesh Vs State Of Delhi

Delhi High Court · (2025) 02 DEL CK 1216

Code of Criminal Procedure, 1973 - Section 313, 428Prevention of Corruption Act, 1988 - Section 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(i)
High Courts27 Feb 2025

Dr Jitender Fotedar Vs Ratan Rani Fotedar & Ors.

Delhi High Court · (2025) 02 DEL CK 1555

Code of Civil Procedure,1908-Order VII Rule 11, VII Rule 11 (a)(c), II Rule 2Hindu Succession Act, 1956-Section 14, 14(1), Explanation to Section 14(1), 14(2)Court Fees Act, 1870-Section 7(iv)(b), 7(iv)(c), 7(v), Article 7(vi), 17(iii) of the Second Schedule