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Delhi High Court judgments, 2025

6,365 judgments · page 282 of 319

High Courts03 Mar 2025Allowed

CCL 'K' Vs State (Nct Of Delhi)

Delhi High Court · (2025) 03 DEL CK 0970

Code of Criminal Procedure, 1973 - Section 219, 223, 362Indian Penal Code, 1860 - Section 34, 186, 302, 353, 411Protection of Children from Sexual Offences Act, 2012 - Section 33
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High Courts28 Feb 2025

Gagan Vs State (NCT Of Delhi)

Delhi High Court · (2025) 02 DEL CK 1559

IPC-Section 306, 34, 120B, 409, 420, 467, 468, 471Criminal Procedure Code-Section 161, 50, 50(1)BNSS, 2023-Section 47
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High Courts28 Feb 2025Dismissed

Govind Yadav Vs Union Of India & Ors.

Delhi High Court · (2025) 02 DEL CK 1520

Representation of the People Act, 1951-Section 29A, 29A(1), 29A(2), 29A(3), 29A(4), 29A(5), 29A(6), 29A(7), 29A(8), 29A(9)Representation of the People (Amendment) Act, 1988 (1 of 1989)Societies Registration Act, 1860-Section 4
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High Courts28 Feb 2025Allowed

Virender Singh Vs State (Govt Of Nct Of Delhi)

Delhi High Court · (2025) 02 DEL CK 1617

Code of Criminal Procedure, 1973-Section 401, 482, 161, 258, 251, 204Bharatiya Nagarik Suraksha Sanhita, 2023-Section 442, 528Indian Penal Code-Section 279, 337, 304A, 249
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High Courts28 Feb 2025

Dhanraj & Ors. Vs State (Govt. Of Nct Of Delhi)

Delhi High Court · (2025) 02 DEL CK 1622

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442Code of Criminal Procedure, 1973-Section 397, 401, 173, 227, 161, 164, 313, 228, 238, 239Indian Penal Code, 1860-Section 376(D), 354, 354B, 323, 506, 34
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