COURT ARCHIVE

Delhi High Court judgments, 2025

6,365 judgments · page 281 of 319

High Courts03 Mar 2025Dismissed

Pr. Commissioner Of Income Tax (Central)-2 Vs Nagar Dairy Pvt. Ltd.

Delhi High Court · (2025) 03 DEL CK 2014

Income Tax Act, 1961-Section 40A(3), 271(l)(c), 2(22)(e), 132(1), 153C, 148, 263, 260A, 260A(1), 260A(2), 260A(2-A), 260A(3), 260A(4), 260A(7), 260A(1) to (6)Code of Civil Procedure, 1908-Order XLI Rule 1, XLI Rule 5, XLI Rule 10, XLI Rule 22, XLI Rule 22(1), XLII Rule 1, XLII Rule 2, Section 96, 100, 108, 144Arbitration and Conciliation Act, 1996-Section 39

High Courts03 Mar 2025Allowed

Shri Kishan Vs Union Of India & Anr.

Delhi High Court · (2025) 03 DEL CK 2012

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24, 24(2)Land Acquisition Act, 1894-Section 4, 6, 11, 12(2), 16, 31

High Courts03 Mar 2025Dismissed

Direct News Pvt. Ltd. Vs DTS Travels Pvt. Ltd.

Delhi High Court · (2025) 03 DEL CK 2011

Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 21, 11, 34(2), 34(2)(a), 19Indian Evidence Act, 1872-Section 1

High Courts03 Mar 2025Dismissed

Vikas Kumar Vs Union Of India & Ors.

Delhi High Court · (2025) 03 DEL CK 2007

Recovery of Debts and Bankruptcy Act, 1993-Section 19

High Courts03 Mar 2025Disposed Of

The Indian Hotels Company Limited Vs Ankit Sethi & Ors.

Delhi High Court · (2025) 03 DEL CK 1984

Code of Civil Procedure, 1908-Order XIII-A Rules 3 & 6(1)(a), Section 151, XIII-ATrade Marks Act, 1999Copyright Act, 1957-Section 2(c), 17, 14(c)

High Courts03 Mar 2025Dismissed

M/S Zhejiang Bonly Elevator Guide Rail Manufacture Co. Ltd. Vs M/S Jade Elevator Components & Ors.

Delhi High Court · (2025) 03 DEL CK 1759

Arbitration and Conciliation Act, 1996-Section 2(1)(e), 2(1)(e)(i), 2(2), 9, 20, 20(1), 20(2), 27, 34, 37, 42Commercial Courts Act, 2015-Section 13(1)CPC-Sections 16 to 20

High Courts03 Mar 2025Disposed Of

Zhinet Banu Nazir Dadany Vs Commissioner Of Customs New Delhi

Delhi High Court · (2025) 03 DEL CK 1729

Constitution of India-Article 226

High Courts03 Mar 2025Dismissed

Joydeb Das Vs Union Of India Through The Secretary & Ors

Delhi High Court · (2025) 03 DEL CK 1726

Constitution of India-Article 226CCS (Revised Pay) Rules, 2008CCS (Pension) Rules, 1972

High Courts03 Mar 2025Disposed Of

M/s Athlesis Eok & Anr. Vs Manu Sawhney & Ors.

Delhi High Court · (2025) 03 DEL CK 1722

Constitution of India-Article 227Delhi High Court Act, 1966-Section 7Video Conferencing Rules, 2021-Rule 3(VII), 5, 5.1, 5.2, 5.3, 5.3.1, 5.6, 8.9, 8.11, 13.2

High Courts03 Mar 2025Disposed Of

M/S Kashish Optics Ltd. Vs The Commissioner, CGST Delhi West & Ors.

Delhi High Court · (2025) 03 DEL CK 1721

Central Goods and Services Tax Act, 2017-Section 67, 67(1), 67(2), 67(6), 67(7), 130, 169Customs Act, 1962-Section 110, 110(1), 110(2), 124, 128CGST Rules, 2017-Rule 140

High Courts03 Mar 2025Disposed Of

Kiranakart Technologies Private Limited Vs Mohammad Arshad & Anr.

Delhi High Court · (2025) 03 DEL CK 1703

Trade Marks Act, 1999-Section 47, 47(1)(b), 57

High Courts03 Mar 2025Disposed Of

Zhinet Banu Nazir Dadany Vs Commissioner Of Customs New Delhi

Delhi High Court · (2025) 03 DEL CK 0979

Constitution of India, 1950 - Article 226

High Courts03 Mar 2025Disposed Of

Pawan Kumar Garg & Anr Vs Punjab National Bank

Delhi High Court · (2025) 03 DEL CK 0978

High Courts03 Mar 2025Allowed

M/s Minosha India Ltd. Vs M/s Misra Automatics Pvt. Ltd

Delhi High Court · (2025) 03 DEL CK 0977

Code of Civil Procedure, 1908 - Section 151, Order 9 Rule 9, Order 43 Rule 1Arbitration and Conciliation Act, 1996 - Section 11(6)Insolvency and Bankruptcy Code, 2016 - Section 7, 9, 10, 14, 60(6)

High Courts03 Mar 2025Disposed Of

Nagaland State Cooperative Marketing And Consumers Federation Ltd. Vs V.K.Gupta & Ors

Delhi High Court · (2025) 03 DEL CK 0976

Contempt of Courts Act, 1971 - Section 11, 12Right To Information Act, 2005 - Section 19

High Courts03 Mar 2025Disposed Of

Laxmi Dhar Vs Delhi Development Authority

Delhi High Court · (2025) 03 DEL CK 0975

High Courts03 Mar 2025Disposed Of

Mahvish Farooq Vs Anil Malik & Ors

Delhi High Court · (2025) 03 DEL CK 0974

High Courts03 Mar 2025Dismissed

Sh. Rajesh Kumar Vs Sh. Vijay Kumar Bidhuri & Ors

Delhi High Court · (2025) 03 DEL CK 0973

High Courts03 Mar 2025Disposed Of

Sanraj Farms Private Limited Vs Shri Ram Kishan & Anr

Delhi High Court · (2025) 03 DEL CK 0972

Code of Civil Procedure, 1908 - Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2Limitation Act,1963 - Article 59Evidence Act, 1872 - Section 91, 92

High Courts03 Mar 2025Dismissed

Sh. Subhash Chandra Jarodia Vs Sh. Vijayinder Kumar & Ors

Delhi High Court · (2025) 03 DEL CK 0971

Code of Civil Procedure, 1908 - Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Specific Relief Act,1963 - Section 34Suit Valuation Act, 1887 - Section 8