High Courts04 Mar 2025Allowed
Commissioner Of Police And Anr Vs Rohtash Kumar
Delhi High Court · (2025) 03 DEL CK 0999
Constitution of India, 1950 - Article 14, 142, 226
COURT ARCHIVE
Delhi High Court judgments, 2025
6,365 judgments · page 279 of 319
High Courts04 Mar 2025Disposed Of
Union Public Service Commission Vs Nipun Mathur And Ors
Delhi High Court · (2025) 03 DEL CK 0998
High Courts04 Mar 2025Disposed Of
Rahul Vattamparambil Remesh Vs Union Of India & Ors
Delhi High Court · (2025) 03 DEL CK 0990
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 79, 110(2), 124
High Courts04 Mar 2025Disposed Of
Kunal Kumar Gupta & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 03 DEL CK 0989
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13B(2)
High Courts04 Mar 2025Disposed Of
Suraj @ Devender Vs State Nct Of Delhi
Delhi High Court · (2025) 03 DEL CK 0988
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 91, 161Indian Penal Code, 1860 - Section 34, 302, 307, 392, 394, 397
High Courts04 Mar 2025Disposed Of
Lauv Kumar Vs Union Of India & Ors
Delhi High Court · (2025) 03 DEL CK 0987
High Courts04 Mar 2025Disposed Of
Pintu @ Bintu Vs State Of Nct Of Delhi
Delhi High Court · (2025) 03 DEL CK 0986
Indian Penal Code, 1860 - Section 34, 302, 307, 452
High Courts04 Mar 2025Disposed Of
Sunil Bailwal Vs Govt. Of Nct Of Delhi And Another
Delhi High Court · (2025) 03 DEL CK 0985
Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 125Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts04 Mar 2025Disposed Of
Oriental Insurance Co Ltd Vs Sushila & Ors
Delhi High Court · (2025) 03 DEL CK 0969
Indian Penal Code, 1860 - Section 279, 304A, 337Motor Vehicles Act, 1988 - Section 140, 163A, 166, 173Income Tax Act, 1961 - Section 48
High Courts04 Mar 2025Dismissed
Kotak Mahindra Gic Ltd Vs Parvati Basnet & Ors
Delhi High Court · (2025) 03 DEL CK 0968
Code of Civil Procedure, 1908 - Order 41 Rule 22Indian Penal Code, 1860 - Section 279, 338Motor Vehicles Act, 1988 - Section 140, 166
High Courts04 Mar 2025Dismissed
Christian James Michel Vs Directorate Of Enforcement
Delhi High Court · (2025) 03 DEL CK 0967
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 436AIndian Penal Code, 1860 - Section 120B, 420
High Courts04 Mar 2025Allowed
Central Bureau Of Investigation Vs Md. Yaseen Wani & Ors
Delhi High Court · (2025) 03 DEL CK 0964
Constitution of India, 1950 - Article 142Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 442, 528Code of Criminal Procedure, 1973 - Section 360, 377, 397, 401, 482
High Courts04 Mar 2025Dismissed
Central Bureau Of Investigation Vs Neeraj Kumar
Delhi High Court · (2025) 03 DEL CK 0963
Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 528Code of Criminal Procedure, 1973 - Section 91, 173, 207, 311, 313, 397, 397(2), 482
High Courts04 Mar 2025Dismissed
Madan Mohan Vs Union Of India
Delhi High Court · (2025) 03 DEL CK 0962
Constitution of India, 1950 - Article 53, 74, 77, 77(3), 154, 163, 166, 166(3), 226, 309, 311Central Civil Services (Classification, Control and Appeal) Rules, 1965 - Rule 2(g), 8, 11, 12(1), 13(1), 14Government of India (Allocation of Business) Rules, 1961 - Rule 3, 4(3)(b), 4(4)
High Courts04 Mar 2025vi State of Karnataka v Bharthi S. 2023 SCC OnLine SC 665
Dr Shahshi Bhushan Vs University Of Delhi & Anr
Delhi High Court · (2025) 03 DEL CK 0961
Constitution of India, 1950 - Article 226
High Courts04 Mar 2025Dismissed
Comptroller And Auditor General Of India & Ors Vs Nirbhay Kumar Santosh
Delhi High Court · (2025) 03 DEL CK 0960
Code of Civil Procedure, 1908 - Order 7 Rule 10Administrative Tribunals Act, 1985 - Section 25Central Administrative Tribunal (Procedure) Rules, 1987 - Rule 6, 6(1)(ii)
High Courts03 Mar 2025
Vijay Gupta Vs Ajay Pal Singh
Delhi High Court · (2025) 03 DEL CK 1948
Code of Civil Procedure, 1908-Order XLVII Rule 1, 47 Rule 1
High Courts03 Mar 2025Disposed Of
The Midland Fruit & Vegetable Products (I) Pvt Ltd Vs Govt Of NCT Of Delhi & Ors
Delhi High Court · (2025) 03 DEL CK 1947
Delhi Water Board Act, 1998-sub-Section (b) and (e) of Section 9(1), Section 15(5)
High Courts03 Mar 2025Disposed Of
Deepak @ Deepak Singh Vs The State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 03 DEL CK 1945
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 110, 115(2), 126(2), 351(2), 3(5), 109Cr.P.C-Section 41A
High Courts03 Mar 2025Disposed Of
Devender Kumar Vs State (NCT Of Delhi)
Delhi High Court · (2025) 03 DEL CK 1941
Constitution of India-Article 226, 227Indian Penal Code-Section 302, 307, 387