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Delhi High Court judgments, 2025

6,365 judgments · page 277 of 319

High Courts06 Mar 2025,Dismissed,,No,No 5129059,Ramada International

Rattan India Power Ltd Vs Bharat Heavy Electricals Ltd

Delhi High Court · (2025) 03 DEL CK 1000

Code of Civil Procedure, 1908 - Order 8 Rule 5(1), Order 12 Rule 6Arbitration and Conciliation Act, 1996 - Section 31(6), 34Transfer of Property Act 1882 - Section 114
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High Courts06 Mar 2025Disposed Of

Rajesh Breja Vs State

Delhi High Court · (2025) 03 DEL CK 0992

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483, 528Code of Criminal Procedure, 1973 - Section 306, 439Indian Penal Code, 1860 - Section 115, 120B, 302
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High Courts05 Mar 2025Disposed Of

Prema Ram Ex Bsf Constable Vs UOI & Ors

Delhi High Court · (2025) 03 DEL CK 0984

Constitution of India, 1950 - Article 226Prevention Of Corruption Act, 1988 - Section 7, 13(1)(e), 13(2)Border Security Force Act, 1968 - Section 40, 46, 117(2), 142(2)
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High Courts05 Mar 2025Disposed Of

Som Dutt Sharma Vs Directorate Of Revenue Intelligence

Delhi High Court · (2025) 03 DEL CK 0983

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 23, 29, 37, 50, 52A, 52A(2), 54
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High Courts05 Mar 2025vi Shivaji Sahebrao Bobade v. State of Maharashtra

State Vs Danish & Ors

Delhi High Court · (2025) 03 DEL CK 0981

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 419Code of Criminal Procedure, 1973 - Section 378Indian Penal Code, 1860 - Section 34, 365, 395, 397
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