High Courts07 Mar 2025Dismissed

Sh Dalip Puri Vs Mrs Ritu Malhotra

Delhi High Court · (2025) 03 DEL CK 1012

Code of Civil Procedure, 1908 - Order 7 Rule 11Indian Succession Act, 1925 - Section 63, 63(c), 68Evidence Act, 1872 - Section 114, 114(e)
High Courts07 Mar 2025Disposed Of

K W/O P Vs State Of Nct Delhi And Anr

Delhi High Court · (2025) 03 DEL CK 1003

Code of Criminal Procedure, 1973 - Section 164, 357A, 357B, 357CIndian Penal Code, 1860 - Section 34, 279, 323, 354, 376, 376(D), 427, 506, 509