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Delhi High Court judgments, 2025

6,365 judgments · page 274 of 319

High Courts07 Mar 2025Dismissed

Ishart Jahan Vs Syed Shah Badar Hussan Sabri

Delhi High Court · (2025) 03 DEL CK 1931

Code of Civil Procedure, 1908-Order VII Rule 11(d), Rule 23Delhi Rent Control Act, 1958-Section 25-B, 25-B(1), 25-B(8), 25-A, 25-C, Chapter III-A, 14, 14(1)(e), 14-A, 14-B, 14-C, 14-DWaqf Act, 1995
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High Courts07 Mar 2025Disposed Of

Tata Sons Private Limited & Anr. Vs Malla Rajiv

Delhi High Court · (2025) 03 DEL CK 1901

Code of Civil Procedure, 1908-Order XIII-A, VIII Rule 10, Section 151, XXVI Rule 10(2), XIIIA, XIIIA Rule 3Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015-Order XIII-ATrade Marks Act, 1999
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High Courts07 Mar 2025Dismissed

State Vs Sachin

Delhi High Court · (2025) 03 DEL CK 1892

Code of Criminal Procedure, 1973-Section 378, 378(3), 313, 164Indian Penal Code, 1860-Section 354B, 354Protection of Children from Sexual Offences Act, 2012-Section 10, 29
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High Courts07 Mar 2025Allowed

M/s. Ismartu India Pvt. Ltd. Vs Union Of India & Ors.

Delhi High Court · (2025) 03 DEL CK 1782

Customs Act, 1962-Section 28(4), 28(1), 28, 28(7A), 28(8), 28AA, 17(1), 46(4A), 46(4), 111(m), 112, 112(a)(ii), 114A, 18(2), 124, 127(B)Pre-notice Consultation Regulations, 2018Customs Tariff Act-Rule 2(a)
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High Courts07 Mar 2025Dismissed

Santosh Yadav Vs State (NCT Of Delhi)

Delhi High Court · (2025) 03 DEL CK 2097

Protection of Children from Sexual Offences Act, 2012-Sections 3, 5, 7, 9, 10, 29Indian Penal Code, 1860-Sections 354, 354B, 354-B, 302, 376(2)(g)Code of Criminal Procedure, 1973-Sections 161, 164, 294, 313, 374, 374(2)
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