High Courts11 Mar 2025Dismissed

Sh. Ajay Gupta Vs State & Anr

Delhi High Court · (2025) 03 DEL CK 1038

Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 341, 452, 506
High Courts11 Mar 2025Dismissed

Mohd. Munib Vs State (Nct Of Delhi) And Anr

Delhi High Court · (2025) 03 DEL CK 1023

Constitution of India, 1950 - Article 21Indian Penal Code, 1860 - Section 34, 201, 302, 365Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 12, 15, 94, 102
High Courts10 Mar 2025Disposed Of

Amal Krishna Vs Union Of India & Ors.

Delhi High Court · (2025) 03 DEL CK 2062

Constitution of India-Article 226Baggage Rules, 2016Customs Act, 1962-Sections 111(d), 111(j), 111(m), 112(a), 112(b), 125, 125(3)