Constitution of India-Article 14Central Reserve Police Force Group 'B' and 'C' (Radio Operator, Crypto, Technical, Radio Fitter, Draughtsman) (Non-Gazetted) Male or Female ranks (Signals) Recruitment Rules, 2006

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High Courts25 Feb 2025

Sujovit Sarkar & Ors. Vs Union Of India

Delhi High Court · (2025) 02 DEL CK 1657

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High Courts25 Feb 2025

Central Board Of Secondary Education Through Its Secretary Vs Ravindra Singh & Ors.

Delhi High Court · (2025) 02 DEL CK 1579

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High Courts25 Feb 2025

Staff Selection Commission & Anr. Vs Ram Swaroop Dagar

Delhi High Court · (2025) 02 DEL CK 1577

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High Courts25 Feb 2025

Staff Selection Commission & Ors. Vs Manish Kumar

Delhi High Court · (2025) 02 DEL CK 1575

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High Courts25 Feb 2025

Staff Selection Commission & Anr. Vs Rohanpal Singh

Delhi High Court · (2025) 02 DEL CK 1574

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High Courts25 Feb 2025

Mohd Iqbal Vs State Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1658

POCSO Act-Section 10 read with Section 9(e)Indian Penal Code, 1860-Section 354ACr.PC-Section 313

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High Courts25 Feb 2025

Sandeep Kapoor Vs The State (Govt Of Nct Delhi) & Anr.

Delhi High Court · (2025) 02 DEL CK 1659

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 528Indian Penal Code, 1860-Section 287, 337, 338

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High Courts25 Feb 2025Allowed

Lifestyle Equities CV & Anr. Vs Amazon Technologies, Inc. & Ors.

Delhi High Court · (2025) 02 DEL CK 1470

High Court of Delhi Rules for Video Conferencing for Courts, 2021-Rule 5.1Code of Civil Procedure, 1908-Order VIII Rule 10, XIII-A, Sections 35-A, 35-BCommercial Courts Act, 2015

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High Courts25 Feb 2025

Sh. Satya Prakash & Anr. Vs State & Anr.

Delhi High Court · (2025) 02 DEL CK 1471

Code of Criminal Procedure, 1973-Section 482, 156(1), 155(2), Chapter XIVIndian Penal Code, 1860-Section 354, 509, 34, 323, 354B, 506Constitution of India-Article 226

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High Courts25 Feb 2025