Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974-Section 3(1)Code of Criminal Procedure, 1973-Sections 195, 340, 91, 311, 31Indian Penal Code, 1860-Sections 120-B, 193, 199, 218, 466, 471

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High Courts24 Feb 2025

Alok Rai Vs DDA & Anr.

Delhi High Court · (2025) 02 DEL CK 1538

Delhi Development Act, 1957-Section 31

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High Courts24 Feb 2025

Kewal Kishore & Ors Vs Govt Of Nct Of Delhi & Ors

Delhi High Court · (2025) 02 DEL CK 1537

Limitation Act-Section 14

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High Courts24 Feb 2025

Idemia Syscom India Private Limited Vs M/S Conjoinix Total Solutions Private Limited

Delhi High Court · 2024 INSC 532

Arbitration and Conciliation Act, 1996-Section 7, 11, 16Micro, Small and Medium Enterprises Development Act, 2006-Sections 15 to 23, 16, 17, 18, 18(1), 18(3), 18(4), 24

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High Courts24 Feb 2025

Cholamandalam Ms General Insurance Co. Ltd. Vs Bhupan Paswan & Ors.

Delhi High Court · (2025) 02 DEL CK 1666

Motor Vehicles Act, 1988-Section 173, 166 and 140, 163-A, 163-A (3), Second ScheduleIndian Penal Code, 1860-Sections 279, 337, 304AMinimum Wages Act, 1948

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High Courts24 Feb 2025Dismissed

Tarun Vs Mohd Sajid

Delhi High Court · (2025) 02 DEL CK 1667

Code of Criminal Procedure, 1973-Section 378(3), 281, 313Negotiable Instrument Act, 1881-Section 138, 142, 118, 139Indian Penal Code, 1860-Section 420

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High Courts24 Feb 2025

Sh. Uma Shanker & Anr. Vs Sh. Sunny & Ors.

Delhi High Court · (2025) 02 DEL CK 1484

Motor Vehicles Act, 1988-Section 173, 166, 140, 163-A, 163-A (3), Second Schedule to Section 163-AIndian Penal Code, 1860-Section 279, 337, 304AMinimum Wages Act, 1948

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High Courts24 Feb 2025

Dr Shraddha Pal Vs Jawaharlal Nehru University & Ors.

Delhi High Court · (2025) 02 DEL CK 1485

Constitution of India-Article 226, 14, 15, 16, 39-ARight to Information Act, 2005

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High Courts24 Feb 2025

Usha Anand Vs Delhi Development Authority & Anr.

Delhi High Court · (2025) 02 DEL CK 1486

CPC-Order I Rule 10

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High Courts24 Feb 2025Disposed Of

Kewal Kishore & Ors Vs Govt Of Nct Of Delhi & Ors

Delhi High Court · (2025) 02 DEL CK 1207

Limitation Act, 1963 - Section 14

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High Courts24 Feb 2025Allowed

Adarsh Saran & Anr Vs Central Bank Of India & Ors

Delhi High Court · (2025) 02 DEL CK 1202

Code of Criminal Procedure, 1973 - Section 482Negotiable Instruments Act, 1881 - Section 138, 141, 141(1), 142Companies Act, 2013 - Section 167(1)(b), 291

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High Courts24 Feb 2025Disposed Of