High Courts17 Feb 2025Disposed Of
Anita Sharma Vs Ved Prakash Gupta
Delhi High Court · (2025) 02 DEL CK 1152
COURT ARCHIVE
Delhi High Court judgments, 2025
6,365 judgments · page 292 of 319
High Courts17 Feb 2025Disposed Of
Chetan Dayal Vs District And Sessions Judge (Hqs) Tis Hazari Courts, Delhi
Delhi High Court · (2025) 02 DEL CK 1151
High Courts17 Feb 2025Disposed Of
Lakhan Singh Vs Sh. Ashwani Kumar And Ors
Delhi High Court · (2025) 02 DEL CK 1150
High Courts17 Feb 2025Disposed Of
Shaqib Vs Shri Ashwani Kumar And Ors
Delhi High Court · (2025) 02 DEL CK 1149
High Courts17 Feb 2025Disposed Of
Krishna Murthy Shivalingaiah Vs Union Of India & Ors
Delhi High Court · (2025) 02 DEL CK 1148
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 108, 111(d), 111(j), 111(m), 112(a), 112(b), 125, 128
High Courts17 Feb 2025Dismissed
Union Of India & Ors Vs Mcpoaf I Hon Lt Avtar Singh
Delhi High Court · (2025) 02 DEL CK 1147
High Courts17 Feb 2025Dismissed
Sonu Vs Central Bureau Investigation
Delhi High Court · (2025) 02 DEL CK 1146
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 348, 528Code of Criminal Procedure, 1973 - Section 173(8), 313, 482Indian Penal Code, 1860 - Section 201, 409, 420, 468, 471
High Courts17 Feb 2025Dismissed
Shubham Yadav Vs Central Bureau Investigation
Delhi High Court · (2025) 02 DEL CK 1145
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 348, 528Code of Criminal Procedure, 1973 - Section 173(8), 313, 482Indian Penal Code, 1860 - Section 201, 409, 420, 468, 471
High Courts17 Feb 2025Disposed Of
M/s Puran Chand Company Vs Sh. Ashok Kumar Verma & Ors
Delhi High Court · (2025) 02 DEL CK 1144
High Courts17 Feb 2025Dismissed
Lokesh Sharma Vs Dhirender Sharma
Delhi High Court · (2025) 02 DEL CK 1131
Code of Civil Procedure, 1908 - Section 151, Order 8 Rule 1A(3)Evidence Act, 1872 - Section 65B
High Courts17 Feb 2025Dismissed
Deepak Malhotra Vs State (Nct Of Delhi) And Anr
Delhi High Court · (2025) 02 DEL CK 1130
Indian Succession Act, 1925 - Section 63, 63(c)
High Courts17 Feb 2025Dismissed
Tulsi Ram Vs State & Ors
Delhi High Court · (2025) 02 DEL CK 1129
Code of Criminal Procedure, 1973 - Section 154(3), 156(3), 200, 202, 482
High Courts17 Feb 2025Disposed Of
Gautam Saluja Vs Jitender Kumar Sethi & Anr
Delhi High Court · (2025) 02 DEL CK 1128
Code of Civil Procedure, 1908 - Section 115, Order 7 Rule 11, Order 9 Rule 13Code of Criminal Procedure, 1973 - Section 156(3)Indian Penal Code, 1860 - Section 34, 406, 420
High Courts17 Feb 2025Dismissed
Shobhin Bali Vs Registrar General Delhi High Court
Delhi High Court · (2025) 02 DEL CK 1127
Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 20Specific Relief Act, 1963 - Section 41(b)
High Courts17 Feb 2025Allowed
SFDC Ireland Limited Vs Commissioner Of Income Tax & Another
Delhi High Court · (2025) 02 DEL CK 1126
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 192, 193, 194, 194C, 194F, 194EE, 194LB, 194LC, 194LD, 195, 195(1), 195(2), 197, 197(1), 199, 237Income Tax Rules, 1962 - Rule 28AA
High Courts17 Feb 2025Allowed
Havells India Limited Vs Cab Rio Industries, & Ors
Delhi High Court · (2025) 02 DEL CK 1125
Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 27(2), 28(3)
High Courts14 Feb 2025Disposed Of
Gor Sharian Vs Commissioner Of Customs
Delhi High Court · (2025) 02 DEL CK 1139
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 112, 114A, 125
High Courts14 Feb 2025Dismissed
Sonu Kumar Vs Union Of India And Ors
Delhi High Court · (2025) 02 DEL CK 1138
High Courts14 Feb 2025Dismissed
Md Aram Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2025) 02 DEL CK 1137
High Courts14 Feb 2025Allowed
Naresh Kumar And Ors Vs Union Of India And Ors
Delhi High Court · (2025) 02 DEL CK 1136
Constitution of India, 1950 - Article 14, 16