COURT ARCHIVE

Delhi High Court judgments, 2025

6,365 judgments · page 295 of 319

High Courts10 Feb 2025Disposed Of

Santosh Kumar Vs State Govt Of Nct Of Delhi Through SHO

Delhi High Court · (2025) 02 DEL CK 1088

Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 183, 483Bharatiya Nyaya Sanhita, 2023 - Section70(1), 74, 78, 87, 126(2), 351(2)Scheduled Caste and Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(r)

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High Courts10 Feb 2025Disposed Of

Abhijeet Kumar Vs State Of Delhi And Anr

Delhi High Court · (2025) 02 DEL CK 1087

Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 483, 528Indian Penal Code, 1860 - Section 323, 376, 376(2)(n), 377, 506, 509

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High Courts10 Feb 2025Disposed Of

United India Insurance Co Ltd Vs Anju Gupta & Ors

Delhi High Court · (2025) 02 DEL CK 1086

Indian Penal Code, 1860 - Section 279, 304A, 337Motor Vehicles Act, 1988 - Section 140, 166

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High Courts10 Feb 2025Disposed Of

Indian Railways Catering And Tourism Corp. Ltd. (IRCTC) Vs M/s Brandavan Food Products

Delhi High Court · (2025) 02 DEL CK 1085

Constitution of India, 1950 - Article 226Arbitration and Conciliation Act, 1996 - Section 28(2), 34, 34(2), 34(2A), 37e Limitation Act, 1963 - Section 14

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High Courts07 Feb 2025Dismissed

M/s Addichem Speciality LLP Vs Special Commissioner I, Department Of Trade And Taxes And Anr

Delhi High Court · (2025) 02 DEL CK 1084

Constitution of India, 1950 - Article 142, 226Code of Criminal Procedure, 1973 - Section 340Central and Goods Services Tax Act, 2017 - Section 29(2), 107, 107(1), 107(4)

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High Courts06 Feb 2025

Union Of India & Ors. Vs Col. Pergat Singh

Delhi High Court · (2025) 02 DEL CK 1717

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High Courts06 Feb 2025

Nishant Vs Union Of India & Ors.

Delhi High Court · (2025) 02 DEL CK 1718

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High Courts06 Feb 2025Dismissed

Ashish Bhalla Vs State

Delhi High Court · (2025) 02 DEL CK 1083

Indian Penal Code, 1860 - Section 34, 120B, 406, 409, 420

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High Courts06 Feb 2025Dismissed

Sunil Gandhi Vs State

Delhi High Court · (2025) 02 DEL CK 1082

Indian Penal Code, 1860 - Section 34, 120B, 406, 409, 420

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High Courts06 Feb 2025Disposed Of

Rocktek Infra Services Pvt. Ltd Vs Principal Commissioner Of Customs (Import)

Delhi High Court · (2025) 02 DEL CK 1081

Constitution of India, 1950 - Article 226, 227

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High Courts06 Feb 2025Disposed Of

Ex Constable Parrmar Mahendra Kumar Konabhai Vs Union Of India And Ors

Delhi High Court · (2025) 02 DEL CK 1080

Constitution of India, 1950 - Article 226Border Security Force Act, 1968 - Section 20(b), 26, 40, 64, 74, 101(4), 116, 117(2), 120, 145(2)Border Security Force Rules, 1969 - Rule 45, 90, 142(2)

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High Courts06 Feb 2025Disposed Of

Mrs. Ansari Asmabanu Imdadali Vs State Of Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1079

Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 29, 37, 42, 50, 52A

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High Courts06 Feb 2025Dismissed

Dr. Rashmi Saluja Vs Religare Enterprises Limited

Delhi High Court · (2025) 02 DEL CK 1078

Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Reserve Bank of India Act, 1934 - Section 45Companies Act, 2013 - Section 100, 152, 196

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High Courts06 Feb 2025Dismissed

Dr. Aadhar Khera Vs State (Govt. Of Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1077

Code of Criminal Procedure, 1973 - Section 41A, 82, 91, 161, 437, 438Indian Penal Code, 1860 - Section 120B, 408, 420, 467, 468, 471

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High Courts04 Feb 2025

Johnson & Johnson Pte. Ltd. Vs Mr. Abbireddi Satish Kumar & Ors.

Delhi High Court · (2025) 02 DEL CK 1587

Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 10, Section 151, 20(c)Trade Marks Act, 1999-Section 134(1), 27, 29, 2(2)(c), 28, 56

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High Courts04 Feb 2025

Dr. Jairam & Anr. Vs State (NCT Of Delhi)

Delhi High Court · (2025) 02 DEL CK 1585

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 405, 406, 34, 498-A, 312, 313, 323, 504, 506

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High Courts04 Feb 2025