High Courts04 Feb 2025

Goodearth Bricks Pvt Ltd Vs Movie Time Cinema Pvt Ltd

Delhi High Court · (2025) 02 DEL CK 1521

Constitution of India-Article 227Code of Civil Procedure-Order 7 Rule 14, 7 Rule 14(3), 11 Rule 1, 11 Rule 1 sub-Rule 1, 11 Rule 1 sub-Rule 3, 11 Rule 1(4), 11 Rule 1(5)Commercial Courts Act, 2015-Section 16
High Courts04 Feb 2025Allowed

Islam & Ors. Vs State

Delhi High Court · (2025) 02 DEL CK 1713

Code of Criminal Procedure, 1973-Section 374, 161, 313Indian Penal Code, 1860-Section 304 Part-II, 34, 341, 452, 304, 323
High Courts04 Feb 2025

Anil Kumar & Ors. Vs The State (Govt. Of Nct Delhi) & Ors.

Delhi High Court · (2025) 02 DEL CK 1716

Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 354A, 323, 506, 509, 34, 341, 354, 354B, 354-B, 354D, 376, 376(D), 307, 308Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3
High Courts04 Feb 2025

Sushil Aggarwal Vs Principal Commissioner Of Customs

Delhi High Court · (2025) 02 DEL CK 1487

Customs Act, 1962-Sections 112, 112(a), 112(b), 114A, 114AA, 108, 138B, 14, 111(d), 111(f), 111(i), 111(l), 111(m)Customs Valuation (Determination of Value of Imported Goods) Rules, 2007-Rules 5, 9, 12
High Courts04 Feb 2025

Kanwaljeet Kaur Vs Assistant Commissioner Of Income Tax Circle (34) 1 Delhi & Ors.

Delhi High Court · (2025) 02 DEL CK 1490

Income-tax Act, 1961-Section 148, Proviso to Section 149, 149(1), 151, 151A, 153A, 153C, 153B, 153B(1), 153, 147, 148A, 144B, 143(3), 143(3A), 143(3B), 139, 127, 120, sub-sections (1), (2) and (5) of Section 120, 119, 132, 132A, 133A, 135A, 113, 158-BA, 90, 90ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3, 2(b)Finance Act, 2021