High Courts17 Apr 2025Dismissed

Manoj Goyal Vs Sumit Bansal

Delhi High Court · (2025) 04 DEL CK 1024

Code of Criminal Procedure Code, 1973 - Section 155(2), 156(1), 482Negotiable Instruments Act, 1881 - Section 138, 139, 141, 142
High Courts17 Apr 2025Dismissed

Union Of India & Anr Vs Sudhir Tyagi

Delhi High Court · (2025) 04 DEL CK 1009

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151Arbitration & Conciliation Act, 1996 - Section 31, 31(7)(a), 31(7)(b), 34, 36