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Delhi High Court judgments, 2025

6,377 judgments · page 224 of 319

High Courts17 Apr 2025Dismissed

Mr Manoj Goyal Vs Sh Sumit Bansal

Delhi High Court · (2025) 04 DEL CK 2244

Code of Criminal Procedure, 1973-Section 482, 156(1), 155(2), Chapter XIVNegotiable Instruments Act, 1881-Section 138, 139, 141, 142Constitution of India-Article 20, 226
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High Courts17 Apr 2025Allowed

Punjab And Sind Bank Vs Mr. Dheeraj & Ors.

Delhi High Court · (2025) 04 DEL CK 2230

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002Criminal Procedure Code, 1973-Section 340Constitution of India-Article 227
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High Courts17 Apr 2025Dismissed

Rachana Srivastava Vs Sh. Prasenjit Singh

Delhi High Court · (2025) 04 DEL CK 2354

Income Tax Act, 1961-Section 138, 64(1)(ii), 133(6), 131(1A)Right to Information Act, 2005-Section 24Income Tax Informants Rewards Scheme, 2018-Rule 11, 12
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