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Delhi High Court judgments, 2025

6,377 judgments · page 222 of 319

High Courts21 Apr 2025Allowed

Ramesh Suneja Vs Union Of India

Delhi High Court · (2025) 04 DEL CK 2282

Railway Claims Tribunal Act, 1987-Section 23, 16Railways Act, 1989-Section 123(c), 124-A, Clause (b) of the proviso to Section 124-A
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High Courts21 Apr 2025Dismissed

Praveen Vs State Govt Of NCT Of Delhi

Delhi High Court · (2025) 04 DEL CK 2351

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 29, 50, 37Foreigners Act, 1946-Section 14
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High Courts21 Apr 2025Dismissed

Sunil Gupta & Anr. Vs Punjab National Bank & Ors.

Delhi High Court · (2025) 04 DEL CK 2330

Recovery of Debts Due to Banks & Financial Institutions Act, 1993-Section 19Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17(1), 13(2), 13(4), 17Indian Penal Code, 1860-Sections 420, 406 & 506
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High Courts21 Apr 2025Disposed Of

State Vs Neeraj

Delhi High Court · (2025) 04 DEL CK 2362

Indian Penal Code-Section 376, 84Protection of Children from Sexual Offences Act, 2012-Section 6Code of Criminal Procedure-Chapter XXV, Section 328, 329, 330, 331, 334, 437-A, 2(g)
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High Courts21 Apr 2025

Suraj Narayan Sinha Vs Ms Anuradha Sinha

Delhi High Court · (2025) 04 DEL CK 2361

Code of Criminal Procedure, 1973-Section 125, 125(1) Explanation (b), 125(4), 125(5), 127(1)(2)(3)Hindu Marriage Act, 1955-Section 13, 13(1)(ib)CPC-Order 9 Rule 12
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High Courts21 Apr 2025Disposed Of

Vinod Kumar Vs State & Anr.

Delhi High Court · (2025) 04 DEL CK 2357

Indian Penal Code, 1860-Sections 4, 34, 323, 354, 506Protection of Children from Sexual Offences Act, 2012-Sections 6, 10, 12, 17, 18Cr.P.C.-Sections 161, 164
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