High Courts22 Apr 2025Allowed

Karanjeet Singh Vs State Of Nct Of Delhi

Delhi High Court · (2025) 04 DEL CK 1053

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure Code, 1973 - Section 161, 176, 439Indian Penal Code , 1860 - Section 34, 304B, 306, 498A
High Courts22 Apr 2025Disposed Of

Ravi Vs Rekha

Delhi High Court · (2025) 04 DEL CK 1052

Code of Criminal Procedure Code, 1973 - Section 125Hindu Marriage Act, 1956 - Section 24
High Courts22 Apr 2025Dismissed

Vaibhav Yadav Vs Narcotics Control Bureau

Delhi High Court · (2025) 04 DEL CK 1041

Constitution of India, 1950 - Article 21Code of Criminal Procedure Code, 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act 1985 - Section 8(c), 22(b), 22(c), 27A, 29, 35, 37(1)(b), 50A, 52A, 54, 55, 57, 67
High Courts21 Apr 2025Dismissed

Rajesh Ranjan Vs Union Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 2193

Constitution of India-Article 226, 13, 14, 16, 19, 20Contempt of Courts Act, 1971-Section 20, 12Administrative Tribunals Act, 1985-Section 17