COURT ARCHIVE

Delhi High Court judgments, 2025

6,377 judgments · page 225 of 319

High Courts17 Apr 2025Allowed

M/s L-1 Identity Solutions Operating Company Private Limited Vs Assistant Commissioner Of Income Tax, Central Circle – 25

Delhi High Court · (2025) 04 DEL CK 2394

Income Tax Act, 1961-Section 148, 149(1)(a), 149(1)(b), 132, 143(2), 149(1A), 149, 149(1)

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High Courts17 Apr 2025Dismissed

Shyam Sunder Suri & Anr. Vs M/S. P.C. Jain Textiles Pvt. Ltd.

Delhi High Court · (2025) 04 DEL CK 2392

Code of Civil Procedure, 1908-Order XXXVII, XLIIICommercial Courts Act, 2015-Section 13(1A), 13(1), 13(2)Arbitration and Conciliation Act, 1996-Section 8, 16(2), 16(3), 37, 37(1)(a), 37(2)(a)

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High Courts17 Apr 2025Dismissed

The Commissioner Of Income Tax - International Taxation -3 Vs Six Continents Hotels Inc.

Delhi High Court · (2025) 04 DEL CK 2389

Income Tax Act, 1961-Section 260A, 143(3), 144C, 9(1)(vii)

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High Courts17 Apr 2025Dismissed

RMS Consultants Pvt. Ltd. & Ors. Vs Tridiva Ergonomic Interiors (P.) Ltd.

Delhi High Court · (2025) 04 DEL CK 2388

Code of Civil Procedure, 1908-Section 96Commercial Courts Act, 2015-Section 13

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High Courts17 Apr 2025Dismissed

ABC Infosystems Private Limited & Anr. Vs ABS India Private Limited

Delhi High Court · (2025) 04 DEL CK 2385

Code of Civil Procedure, 1908-Section 96, Order XLI Rule 27, 151, XXXVIII Rule 5Commercial Courts Act, 2015-Section 13(1A), 12ACentral Sales Tax Act, 1956-Section 9(2)

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High Courts17 Apr 2025Disposed Of

Umesh Chandra Sharma Vs The Income Tax Officer, Ward 47(1) Delhi & Ors.

Delhi High Court · (2025) 04 DEL CK 2381

Income Tax Act, 1961-Section 148A(b), 148A(d), 148

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High Courts17 Apr 2025Dismissed

Hippocampus Infotech Private Ltd & Anr. Vs State NCT Of Delhi & Anr.

Delhi High Court · (2025) 04 DEL CK 2139

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 528Negotiable Instruments Act, 1881-Section 138, 145(2)Criminal Procedure Code, 1973-Section 251, 311, 313

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High Courts17 Apr 2025Disposed Of

The Coca-Cola Company Vs The Controller Of Patents & Anr.

Delhi High Court · (2025) 04 DEL CK 2116

Patents Act, 1970-Section 15, 2(1)(j), 2(1)(ja), 3(k), 10(4)(b), 10(4)(c), 10(5)

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High Courts17 Apr 2025Disposed Of

Unique Identification Authority Of India Vs Central Information Commission

Delhi High Court · (2025) 04 DEL CK 2106

Right to Information Act, 2005-Section 8, 8(1)(h), 8(h), 19(3), 20, 20(1)All India Services (Conduct) Rules, 1968Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

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High Courts17 Apr 2025Disposed Of

Vinod Kumar Bindal Vs Central Information Commissioner & Ors.

Delhi High Court · (2025) 04 DEL CK 2105

Right to Information Act, 2005-Section 6(3), 7, 24, 24(1), Second ScheduleIncome Tax Act-Section 142(2A)Evidence Act, 1872-Section 78(2), 81

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High Courts17 Apr 2025Disposed Of

Hindalco Industries Limited Vs Union Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 2092

Coal Mines (Special Provisions) Act, 2015Mines and Minerals (Development and Regulation) Act, 1957

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High Courts17 Apr 2025Dismissed

Sharadamba Computer Centre Vs Union Of India

Delhi High Court · (2025) 04 DEL CK 2089

Constitution of India-Article 226

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High Courts17 Apr 2025Disposed Of

Power Grid Corporation Of India Ltd Vs SPML Infra Limited

Delhi High Court · (2025) 04 DEL CK 1849

Arbitration and Conciliation Act, 1996-Section 29A, 29A(1), 29A(3), 29A(4), 29A(5), 29A(6), 12, 12(5), 13, 13(4), 14, 14(1)(a), 14(2), 15, 23(4), 34, Fifth Schedule, Seventh Schedule2016 Amendment Act

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High Courts17 Apr 2025

M/s CS Cybersoft Infotech Pvt. Ltd. Vs Union Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 1847

Constitution of India-Article 226

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High Courts17 Apr 2025Disposed Of

Nirmala Devi Vs Union Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 1845

Right to Information Act, 2005

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High Courts17 Apr 2025Dismissed

Rachana Srivastava Vs Sh Prasenjit Singh

Delhi High Court · (2025) 04 DEL CK 1037

Income Tax Act, 1961 - Section 64(1)(ii), 131(1A), 133(6), 138Right to Information Act, 2005 - Section 24Income Tax Informants Rewards Scheme, 2018 - Rule 11, 12

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High Courts17 Apr 2025Dismissed

Shashank Garg Vs State & Ors

Delhi High Court · (2025) 04 DEL CK 1036

Code of Criminal Procedure Code, 1973 - Section 156(3), 203, 482Indian Penal Code , 1860 - Section 34, 107, 109, 120B, 342, 406, 420

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High Courts17 Apr 2025Disposed Of

Dr Jwala Prasad Vs Union Of India Ministry Of Culture And Others

Delhi High Court · (2025) 04 DEL CK 1035

Delhi High Courts Act, 1966 - Section 10

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High Courts17 Apr 2025Allowed

Ashok Kumar Singh Vs State & Anr

Delhi High Court · (2025) 04 DEL CK 1034

Constitution of India, 1950 - Article 14, 15, 21Code of Criminal Procedure Code, 1973 - Section 198, 482Indian Penal Code , 1860 - Section 406, 497, 498A

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High Courts17 Apr 2025Dismissed

RMS Consultants Pvt. Ltd. & Ors Vs Tridiva Ergonomic Interiors (P) Ltd

Delhi High Court · (2025) 04 DEL CK 1033

Code of Civil Procedure, 1908 - Section 96Commercial Courts Act, 2015 - Section 13

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