High Courts16 Apr 2025Dismissed
Sheikh Iqbal Ahmed & Ors. Vs Ashwani Kumar Gupta & Ors.
Delhi High Court · (2025) 04 DEL CK 2414
Delhi High Court Act, 1966-Section 10
COURT ARCHIVE
Delhi High Court judgments, 2025
6,377 judgments · page 228 of 319
High Courts16 Apr 2025Dismissed
Irshad Khan Vs Rashida Alias Munni
Delhi High Court · (2025) 04 DEL CK 2418
Code of Criminal Procedure, 1973-Section 340Code of Civil Procedure, 1908-Order XII Rule 6
High Courts16 Apr 2025Dismissed
Abbvie Biotherapeutics Inc & Anr. Vs Assistant Controller Of Patent Designs
Delhi High Court · (2025) 04 DEL CK 2442
Patents Act, 1970-Section 117A, 2(1)(j), 3(i), 59(1), 77(1)(f), 57(6), 59, 138(4), 57, 15
High Courts16 Apr 2025Partly Allowed
Deen Bandhu Garg & Ors. Vs South Delhi Municipal Corporation & Ors.
Delhi High Court · (2025) 04 DEL CK 2440
Constitution of India-Article 14, 16, 21, 23, 32, 142, 162, 226, 309, 39(a), Part IIIU.P. Industrial Disputes Act, 1947-Section 6E, 6NCompanies (Court) Rules, 1959-Rule 308
High Courts16 Apr 2025Dismissed
The Commissioner Of Income Tax - International Taxation -3 Vs Springer Nature Customer Service Centre GMBH
Delhi High Court · (2025) 04 DEL CK 2398
Income Tax Act, 1961-Section 260A, 143(3), 144C(13), 9(1)(vii) read with Explanation 2, 194J, 40(a)(ia)
High Courts16 Apr 2025Dismissed
Staff Selection Commission & Anr. Vs Prem Prakash Joshi
Delhi High Court · (2025) 04 DEL CK 2132
Constitution of India-Article 226
High Courts16 Apr 2025Disposed Of
Vipin Kumar Mittal Vs Commissioner Of Central Goods And Services Tax (CGST), Delhi North
Delhi High Court · (2025) 04 DEL CK 2129
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 107
High Courts16 Apr 2025Disposed Of
Rakesh Kumar Soin Vs Sh. Nitin Soin & Ors
Delhi High Court · (2025) 04 DEL CK 1046
High Courts16 Apr 2025Dismissed
Pradeep Singh Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 04 DEL CK 1040
Code of Criminal Procedure Code, 1973 - Section 125
High Courts16 Apr 2025Dismissed
Mehta Prasantbhai Mukundray Partner M/S Coal Corporation Vs M/s Magnifico Minerals Pvt Ltd
Delhi High Court · (2025) 04 DEL CK 1039
Code of Criminal Procedure Code, 1973 - Section 482Negotiable Instruments Act, 1881 - Section 138, 141, 141(1), 141(2), 142
High Courts16 Apr 2025Disposed Of
Vipin Kumar Mittal Vs Commissioner Of Central Goods And Services Tax (Cgst), Delhi North
Delhi High Court · (2025) 04 DEL CK 1038
Constitution of India, 1950 - Article 226Central Goods and Services Tax Act, 2017 - Section 107
High Courts16 Apr 2025Disposed Of
Gurpreet Singh @ Bawa @ Baba Vs State Govt.Of Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 1019
Constitution of India, 1950 - Article 21Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure Code, 1973 - Section 82, 161
High Courts16 Apr 2025Allowed
Asha Gupta And Ors Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 1018
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure Code, 1973 - Section 125, 340Indian Penal Code , 1860 - Section 34, 406, 498A
High Courts16 Apr 2025Allowed
Anuj Singhal & Ors Vs Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2025) 04 DEL CK 1017
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13(1)(ia), 13B(1)
High Courts16 Apr 2025Allowed
Suleman & Ors Vs State & Anr
Delhi High Court · (2025) 04 DEL CK 1016
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 34, 354, 406, 498ADowry prohibition Act, 1961 - Section 4
High Courts16 Apr 2025Dismissed
Smt Saroj & Ors Vs Union Of India
Delhi High Court · (2025) 04 DEL CK 1015
Railway Claims Tribunal Act, 1987 - Section 16, 23Railways Act, 1989 - Section 124A
High Courts16 Apr 2025Disposed Of
Maya Devi And Ors Vs Veermati
Delhi High Court · (2025) 04 DEL CK 1014
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 18
High Courts16 Apr 2025Dismissed
Ashok Kumar Sharma Vs Union Of India
Delhi High Court · (2025) 04 DEL CK 1013
Railway Claims Tribunal Act, 1987 - Section 16, 23Railways Act, 1989 - Section 123(c)(2), 124, 124A
High Courts16 Apr 2025Disposed Of
Supertech Limited Vs Kanwal Batra & Anr
Delhi High Court · (2025) 04 DEL CK 1012
Consumer Protection Act, 1986 - Section 27
High Courts16 Apr 2025Dismissed
Abbvie Biotherapeutics Inc & Anr Vs Assistant Controller Of Patent Designs
Delhi High Court · (2025) 04 DEL CK 1011
Patents Act, 1970 - Section 2(1)(j), 3(i), 57, 57(6), 58, 59, 59(1), 77(1)(f), 117A, 138(4)