High Courts16 Jul 2025Allowed
Ehsan Ahmad Davran @ Ehsan And Ors Vs Govt Of Nct Of Delhi And Anr
Delhi High Court · (2025) 07 DEL CK 0905
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 200 of 346
High Courts16 Jul 2025Disposed Of
Babli Investments Private Limited Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2025) 07 DEL CK 0904
Constitution of India, 1950 - Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 106, 318(9), 319, 340, 497, 528
High Courts16 Jul 2025Allowed
Ankit Vs State (Nct Of Delhi)
Delhi High Court · (2025) 07 DEL CK 0898
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 309(4), 309(6), 311
High Courts16 Jul 2025Allowed
Bhupinderjit Singh @Lucky Nagpal @Manmeet Kaur @ Manveer Vs State Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0897
Indian Penal Code, 1860 - Section 120B, 201, 419, 420, 468, 461, 474Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 - Section 12
High Courts15 Jul 2025
Dhruv Harjai Vs PPG Asian Paints Pvt. Ltd. & Ors.
Delhi High Court · (2025) 07 DEL CK 1456
Insolvency and Bankruptcy Code, 2016-Section 7, 5(8), 5(8)(f), 5(21)
High Courts15 Jul 2025Allowed
Subhasish Saha Vs State (Nct Of Delhi)
Delhi High Court · (2025) 07 DEL CK 0903
Indian Penal Code, 1860 - Section 120B, 420
High Courts15 Jul 2025Allowed
Samir @ Azhar Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0902
Indian Penal Code, 1860 - Section 120B, 212, 302Arms Act, 1959 - Section 25
High Courts15 Jul 2025Allowed
Rajiv Khanna Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0901
Indian Penal Code, 1860 - Section 279, 337
High Courts15 Jul 2025Allowed
Amit Vs State Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0900
Indian Penal Code, 1860 - Section 34, 386
High Courts15 Jul 2025Disposed Of
Anwar Khan @ Chacha & Ors Vs State Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0899
Constitution of India, 1950 - Article 21, 22Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183Code of Criminal Procedure, 1973 - Section 43(1), 43(2), 46, 46(4), 50, 437, 437(5), 439(2)
High Courts15 Jul 2025Allowed
Sujeet Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0896
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 354C, 506, 509
High Courts15 Jul 2025Dismissed
M/s GS Marbles Vs M/s Shree Granites
Delhi High Court · (2025) 07 DEL CK 0886
Code of Civil Procedure, 1908 - Section 151, Order 8 Rule 1, Order 8 Rule 10, Order 9 Rule 7
High Courts15 Jul 2025xxii Sarat Chander Rabba v. Nagender Nath
Budhi Singh Vs State Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0885
Constitution of India, 1950 - Article 14, 21, 32, 72, 136, 142, 145, 161, 226, 239AA, 245(2)Code of Criminal Procedure, 1973 - Section 389, 401, 426, 432, 432(5), 433A, 482Bharatiya Nagarik Suraksha Sanhita, 2023- Section 473
High Courts14 Jul 2025Disposed Of
Manish Kumar Jain Vs State
Delhi High Court · (2025) 07 DEL CK 0894
Code of Criminal Procedure, 1973 - Section 4, 5, 307, 482Indian Penal Code, 1860 - Section 174, 175Customs Act, 1962 - Section 108, 117, 124, 153
High Courts14 Jul 2025Allowed
Tungsten Automation England Limited (Formerly Known As Tungsten Network Limited) Vs Deputy Commissioner Of Income Tax, International Taxation, Circle 3(1)(1) New Delhi
Delhi High Court · (2025) 07 DEL CK 0893
Income Tax Act, 1961 - Section 90, 144, 144C(1), 144C(5), 144C(13), 147, 148, 148A, 148A(b), 148A(d), 260A
High Courts14 Jul 2025Dismissed
Umesh Verma Vs State
Delhi High Court · (2025) 07 DEL CK 0892
Code of Criminal Procedure, 1973 - Section 438Indian Penal Code, 1860 - Section 120B, 406, 409, 420, 467
High Courts14 Jul 2025Allowed
Shyam Babu @ Shyamu& Ors Vs State(Govt Of Nct Delhi) &Anr
Delhi High Court · (2025) 07 DEL CK 0891
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 323, 354, 509
High Courts14 Jul 2025Allowed
Vikas @ Vicky @ Ponga Vs State (Nct Of Delhi)
Delhi High Court · (2025) 07 DEL CK 0890
Indian Penal Code, 1860 - Section 34, 302, 394Arms Act., 1959 - Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21
High Courts14 Jul 2025Dismissed
Sachin Pal Vs State Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0889
Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 351(3)
High Courts14 Jul 2025Allowed
Adesh Kumar & Anr Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 07 DEL CK 0888
Indian Penal Code, 1860 - Section 34, 406, 498A