High Courts10 Jul 2025Disposed Of
Sanjeev Chanana Vs J. S. Vohra
Delhi High Court · (2025) 07 DEL CK 0873
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 202 of 346
High Courts10 Jul 2025Allowed
Harish Kumar @ Sachin And Anr Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 07 DEL CK 0872
Indian Penal Code, 1860 - Section 34, 323, 354B, 506, 509
High Courts10 Jul 2025Disposed Of
Maulana Arshad Madani Vs Union Of India And Ors
Delhi High Court · (2025) 07 DEL CK 0871
Constitution of India, 1950 - Article 32, 226, 368(2)Cinematograph Act, 1952 - Section 3, 5A, 5(A)(b), 5B, 5B(2), 5C, 5E, 5F, 6, 6(2)(c)Cinematograph (Certification) Rules, 1983 - Rule 32
High Courts10 Jul 2025Dismissed
Khushi Ram Gurung Vs State Govt. Of N.C.T. Of Delhi
Delhi High Court · (2025) 07 DEL CK 0870
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 37, 37(1)(b), 42, 50, 52A
High Courts10 Jul 2025Dismissed
Delhi Kannada Education Society And Ors Vs Shishupal & Ors
Delhi High Court · (2025) 07 DEL CK 0869
High Courts10 Jul 2025Disposed Of
Priyanka Ailawadi Vs Saurabh Goel
Delhi High Court · (2025) 07 DEL CK 0868
Code of Civil Procedure, 1908 - Section 151, Order 47
High Courts10 Jul 2025Allowed
Mohd. Navi @ Mohd. Nabi @ Nadim Vs Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0867
Indian Penal Code, 1860 - Section 323, 354
High Courts10 Jul 2025Allowed
Rahul Vs State (Govt. Of Nct Delhi)
Delhi High Court · (2025) 07 DEL CK 0866
Narcotics Drugs and Psychotropic Substances Act, 1985 - Section 8, 21, 37
High Courts09 Jul 2025Dismissed
Rinku Vs State Of Nct Of Delhi @@RESPONDENT
Delhi High Court · (2025) 07 DEL CK 0858
Indian Penal Code, 1860 - Section 34, 323, 342, 377, 365, 367, 506
High Courts09 Jul 2025Allowed
Vinod Singh Bisht Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 07 DEL CK 0857
Indian Penal Code, 1860 - Section 406, 498A
High Courts09 Jul 2025Allowed
Arpit Kumar Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 07 DEL CK 0856
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 279, 338
High Courts09 Jul 2025Disposed Of
Surender Kera @ Narender Vs State Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0855
Indian Penal Code, 1860 - Section 34, 120B, 302,307Arms Act, 1959 - Section 27
High Courts09 Jul 2025Dismissed
Md Aram Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2025) 07 DEL CK 0854
High Courts09 Jul 2025Dismissed
M/s Sita Ram Iron Foundry And Engineering Works Vs Hindustan Technocast (P) Ltd. And Anr
Delhi High Court · (2025) 07 DEL CK 0853
Code of Civil Procedure, 1908 - Order 8 Rule 5(2), Order 8 Rule 10, Order 20 Rule 1, Order 20 Rule 8Trade Marks Act, 1999 - Section 47, 57, 124, 125Delhi Municipal Corporation Act, 1957 - Section 346
High Courts09 Jul 2025Disposed Of
Manoj Gupta Vs State Nct Of Delhi @RESPONDEN
Delhi High Court · (2025) 07 DEL CK 0852
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 94, 183, 483Bharatiya Nyaya Sanhita, 2023 - Section 64(1), 74, 75, 115(2), 351, 351(3)Indian Penal Code, 1860 - Section 420
High Courts09 Jul 2025Allowed
Jatin Dagar & Ors Vs State Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0850
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 110
High Courts09 Jul 2025Allowed
Ankit Kapoor Vs Manya Vijh
Delhi High Court · (2025) 07 DEL CK 0849
Code of Civil Procedure, 1908 - Section 151Hindu Marriage Act, 1955 - Section 13(1)(ia), 24, 26Family Courts Act, 1984 - Section 19
High Courts08 Jul 2025Disposed Of
Manu Yadav & Ors Vs State Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0848
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts08 Jul 2025Disposed Of
Rahul Shrma & Ors Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 07 DEL CK 0847
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts08 Jul 2025Dismissed
Rajveer Singh Vs State Govt Of Nct Of Delhi & Ors
Delhi High Court · (2025) 07 DEL CK 0846
Code of Criminal Procedure, 1973 - Section 378(4)Negotiable Instruments Act, 1881 - Section 138