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Delhi High Court judgments, 2025

6,904 judgments · page 201 of 346

High Courts11 Jul 2025Disposed Of

Vinod Rai @ Bhullan Vs State (Nct Of Delhi)

Delhi High Court · (2025) 07 DEL CK 0865

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 415(2), 528Code of Criminal Procedure, 1973 - Section 161, 164, 428Indian Penal Code, 1860 - Section 166A, 294, 166A, 354A, 354A(ii), 354A(iii), 354B, 354C, 354D, 370, 370A, 375, 376, 376A, 376C, 376D, 376E, 376(2)(n), 376(2)(i), 450, 506, 509
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High Courts11 Jul 2025Dismissed

Ms. Neera Misra Vs State Rakesh Chandra Misra

Delhi High Court · (2025) 07 DEL CK 0860

Code of Civil Procedure, 1908 - Section 151, Order 1 Rule 10, Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 13, Order 39 Rule 2ATransfer of Property Act, 1872 - Section 54Registration Act, 1908 - Section 17, 49
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High Courts10 Jul 2025Dismissed

Shiv Shankar Vs State

Delhi High Court · (2025) 07 DEL CK 0884

Code of Criminal Procedure, 1973 - Section 156(3), 174, 313, 372Indian Penal Code, 1860 - Section 34, 107, 114, 306
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High Courts10 Jul 2025Disposed Of

Sunil @ Maya Vs State Of Nct Delhi & Anr

Delhi High Court · (2025) 07 DEL CK 0875

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483, 528Indian Penal Code, 1860 - Section 34, 302, 307, 323, 341, 392, 394Arms Act, 1959 - Section 25, 27, 54, 59
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