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Delhi High Court judgments, 2025

6,904 judgments · page 199 of 346

High Courts18 Jul 2025Allowed

State Govt Of Nct Of Delhi Vs Mukesh & Anr

Delhi High Court · (2025) 07 DEL CK 0923

Code of Criminal Procedure, 1973 - Section 164Indian Penal Code, 1860 - Section 34, 323, 342, 376, 376(2), 377Protection of Children from Sexual Offences Act, 2012 - Section 6
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High Courts17 Jul 2025Disposed Of

Majid Miyan & Ors Vs State(Nct Of Delhi)

Delhi High Court · (2025) 07 DEL CK 0914

Code of Criminal Procedure, 1973 - Section 41A, 144, 154, 160, 190(1), 195, 195(1)(a)(i), 196, 198, 200, 202, 203, 204, 300A, 401, 482Indian Penal Code, 1860 - Section 120B, 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 187, 188, 269, 270, 271Epidemic Diseases Act, 1897 - Section 3
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High Courts17 Jul 2025Disposed Of

Durgesh Kumar Vs State Of Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 0913

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183, 483Indian Penal Code, 1860 - Section 328, 375, 376, 506Arms Act, 1959 - Section 3, 25
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High Courts17 Jul 2025Disposed Of

X Vs State & Anr

Delhi High Court · (2025) 07 DEL CK 0912

Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 53, 53A, 164, 173(5)(a), 482Indian Penal Code, 1860 - Section 34, 307, 313, 326, 354, 366, 376, 498, 498A, 506, 509
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High Courts17 Jul 2025Disposed Of

Mohd Anwar & Ors Vs State (Nct Of Delhi) & Anr

Delhi High Court · (2025) 07 DEL CK 0906

Code of Criminal Procedure, 1973 - Section 41A, 144, 154, 160, 190(1), 195, 195(1)(a)(i), 196, 198, 200, 202, 203, 204, 300A, 401, 482Indian Penal Code, 1860 - Section 120B, 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 187, 188, 269, 270, 271Epidemic Diseases Act, 1897 - Section 3
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