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Delhi High Court judgments, 2025

6,904 judgments · page 198 of 346

High Courts22 Jul 2025Dismissed

Nisheeth Kohli Vs Sonal Malik

Delhi High Court · (2025) 07 DEL CK 0959

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 428Protection of Women from Domestic Violence Act, 2005 - Section 23, 29
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High Courts21 Jul 2025Allowed

Imran Khan Vs State (Nct Of Delhi) & Anr

Delhi High Court · (2025) 07 DEL CK 0942

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 323, 498AMuslim Women Protection Rights on Marriage Act, 2019 - Section 4
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High Courts21 Jul 2025Allowed

Praveen Sharma & Ors Vs State & Anr

Delhi High Court · (2025) 07 DEL CK 0940

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498ADowry Prohibition Act, 1961 - Section 4
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High Courts21 Jul 2025Allowed

Saneesh Soman Vs Narcotics Control Bureau

Delhi High Court · (2025) 07 DEL CK 0938

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8(c), 20(b), 22, 22(c), 23(c), 27A, 29, 37, 37(1)(b), 52A, 54, 67
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High Courts21 Jul 2025Allowed

Anurag Dalmia Vs Income Tax Office

Delhi High Court · (2025) 07 DEL CK 0935

Constitution of India, 1950 - Article 226, 227Code of Criminal Procedure, 1973 - Section 482, 483Income Tax Act, 1961 - Section 132, 132(4), 139, 139(1), 142(1), 143(1), 143(3), 153A, 245, 271, 271(1)(b), 271(l)(c), 276C, 276C(1), 276C(1)(i), 276(D), 277, 277(1), 278(e)
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High Courts18 Jul 2025Disposed Of

Amit Kumar Yadav Vs State

Delhi High Court · (2025) 07 DEL CK 0934

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 161, 164, 439Indian Penal Code, 1860 - Section 34, 364A, 392, 397, 412
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High Courts18 Jul 2025Dismissed

State Of Nct Of Delhi Vs Jawahar Singh

Delhi High Court · (2025) 07 DEL CK 0932

Code of Criminal Procedure, 1973 - Section 164, 313, 378Indian Penal Code, 1860 - Section 354A, 442, 451, 503, 506Protection of Children from Sexual Offences Act, 2012 - Section 8
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High Courts18 Jul 2025Disposed Of

Pramod Kumar Vs State N.C.T Of Delhi

Delhi High Court · (2025) 07 DEL CK 0927

Code of Criminal Procedure, 1973 - Section 207Indian Penal Code, 1860 - Section 279, 304A, 337, 378Motor Vehicles Act, 1988 - Section 3, 181
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