High Courts24 Jul 2025Dismissed

Ravi Prakash @ Vicky Vs State Govt Of Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 0965

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Criminal Procedure Code, 1973 - Section 100(4), 100(8)Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 29, 36A(3), 37, 52A, 52A(2), 54
High Courts23 Jul 2025Dismissed

Raj Kumar Kedia Vs Income Tax Office

Delhi High Court · (2025) 07 DEL CK 0953

Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 397, 482Income Tax Act, 1961 - Section 2(16), 116, 131(1)(A), 132, 132(4), 132(9A), 133A, 153(A), 245, 269C, 275A, 275B, 276, 276A, 276B, 276(1), 276C(1), 276(2), 277, 277A, 278, 279, 279(1), 279C
High Courts23 Jul 2025Disposed Of

Amit Pandey Vs State Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 0952

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 41A, 439Indian Penal Code, 1860 - Section 120B, 419, 420, 468, 471
High Courts23 Jul 2025Dismissed

State Vs Ashok

Delhi High Court · (2025) 07 DEL CK 0951

Code of Criminal Procedure, 1973 - Section 164, 313, 378(1)Indian Penal Code, 1860 - Section 354Protection of Children from Sexual Offences Act, 2012 - Section 10, 29
High Courts23 Jul 2025Disposed Of

Pranjal Pandey Vs State Of Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 0950

Code of Criminal Procedure, 1973 - Section 41A, 438Indian Penal Code, 1860 - Section 120B, 406, 420Prevention of Money Laundering Act, 2002 - Section 17
High Courts23 Jul 2025Dismissed

F Hoffmann La Roche Ag & Anr Vs Zydus Lifesciences Limited

Delhi High Court · (2025) 07 DEL CK 0948

Code of Civil Procedure, 1908 - Order 11 Rule 1(7), Order 11 Rule 1(12), Order 11 Rule 5, Order 39 Rule 1, Order 39 Rule 2Patents Act, 1970 - Section 11A(7), 48, 64, 104A, 104A(2)Limitation Act, 1963 - Article 88
High Courts23 Jul 2025Dismissed

Satyender Srivastav Vs State (Nct Of Delhi)

Delhi High Court · (2025) 07 DEL CK 0945

Code of Criminal Procedure, 1973 - Section 161, 164Indian Penal Code, 1860 - Section 323, 342, 363, 373, 376, 420, 468, 471Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts23 Jul 2025Dismissed

Lalit Paswan @ Panji Vs State Of Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 0943

Code of Criminal Procedure, 1973 - Section 164, 311Indian Penal Code, 1860 - Section 323, 328, 376, 506Protection of Children from Sexual Offences Act, 2012 - Section 6