High Courts29 Jul 2025Allowed
Inspector Shangkahao Vs Union Of India And Ors
Delhi High Court · (2025) 07 DEL CK 1018
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 195 of 346
High Courts29 Jul 2025Disposed Of
Nishu Maurya Vs Union Of India & Ors
Delhi High Court · (2025) 07 DEL CK 1017
Constitution of India, 1950 - Article 14, 226
High Courts29 Jul 2025Dismissed
Villupuram Highways Construction Pvt Ltd Vs National Highway Authority Of India
Delhi High Court · (2025) 07 DEL CK 1016
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 12, 12(5), 21
High Courts29 Jul 2025Dismissed
CDR A Swapna Vs Union Of India & Ors
Delhi High Court · (2025) 07 DEL CK 1014
Constitution of India, 1950 - Article 226, 227Armed Forces Tribunal Act, 2007 - Section 3(o), 14(1), 14(2)Army Act, 1950 - Section 18
High Courts29 Jul 2025Dismissed
Vinit Goswami Vs State (Nct Of Delhi)
Delhi High Court · (2025) 07 DEL CK 1013
Constitution of India, 1950 - Article 22Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 50
High Courts29 Jul 2025Dismissed
Honey Tyagi @ Nishant Bhardwaj (In Jc) Vs State(Nct Of Delhi)
Delhi High Court · (2025) 07 DEL CK 1002
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 120B, 302
High Courts29 Jul 2025Disposed Of
Deputy Comptroller And Auditor General (Hr) & Anr Vs Tilak Raj
Delhi High Court · (2025) 07 DEL CK 1001
High Courts29 Jul 2025Allowed
Puneet Jain Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 1000
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 406, 498A
High Courts29 Jul 2025Allowed
Gopal & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0999
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 354, 377, 406, 498A
High Courts29 Jul 2025Allowed
Puran Prasad Vs State Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0998
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 302
High Courts29 Jul 2025iv Nagindas Ramdas v. Dalpatram Ichharam (1974) 1 SCC 242
Medha Patkar Vs V.K. Saxena
Delhi High Court · (2025) 07 DEL CK 0996
Constitution of India, 1950 - Article 21, 215Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 442Criminal Procedure Code, 1973 - Section 156(3), 199, 202, 313, 357(3), 360, 360(1), 397, 401, 482
High Courts29 Jul 2025Allowed
Shahid Hussain Vs State Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0995
Indian Penal Code, 1860 - Section 376, 384, 506
High Courts29 Jul 2025Allowed
Equity Intelligence Aif Trust Vs Central Board Of Direct Taxes & Anr
Delhi High Court · (2025) 07 DEL CK 0994
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 10(23FB), 43(5), 115U, 115UB, 143(3), 143(3A), 143(3B), 160, 160(1)(iv), 161, 161(1a), 164, 164(1), 164(3), 166, 245Q(1), 245WSecurities and Exchange Board of India Act, 1992 - Section 12, 12(1), 12(1C)
High Courts29 Jul 2025Dismissed
MMTC Limited Vs ANGLO American Metallurgical Pty Limited And Ors
Delhi High Court · (2025) 07 DEL CK 0982
Code of Civil Procedure, 1908 - Section 9, 47, 151, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Criminal Procedure Code, 1973 - Section 156(3)Arbitration and Conciliation Act, 1996 - Section 5, 8, 19, 34, 34(2), 34(3), 36, 37
High Courts28 Jul 2025Allowed
Amit Jindal Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0992
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts28 Jul 2025Dismissed
Vikash Kumar Vs Reserve Bank Of India Through Its General Manager & Anr
Delhi High Court · (2025) 07 DEL CK 0991
Constitution of India, 1950 - Article 14, 226Ex Servicemen (Re employment in Central Civil Services and Posts) Rules, 1979 - Rule 2(c)
High Courts28 Jul 2025Allowed
Pervez Vs Directorate Of Enforcement
Delhi High Court · (2025) 07 DEL CK 0990
Prevention of Money Laundering Act, 2002 - Section 3, 4
High Courts28 Jul 2025Allowed
Yesak Angsom Gebrreegizagaber Vs Narcotics Control Bureau
Delhi High Court · (2025) 07 DEL CK 0989
Narcotic Drugs And Psychotropic Substances, Act, 1985 - Section 8, 21, 23, 29, 34, 54, 67
High Courts28 Jul 2025Disposed Of
Deepak Kumar Gupta Vs State (Nct Of Delhi)
Delhi High Court · (2025) 07 DEL CK 0988
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Criminal Procedure Code, 1973 - Section 439Indian Penal Code, 1860 - Section 34, 120B, 420, 467, 468, 471