High Courts04 Aug 2025Allowed
Aryan @ Maxi Vs State
Delhi High Court · (2025) 08 DEL CK 0655
Code of Criminal Procedure, 1973 - Section 313, 374, 390, 428Indian Penal Code, 1860 - Section 34, 392, 394, 397, 411, 414
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 193 of 346
High Courts04 Aug 2025Allowed
Chandan Chauhan Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 08 DEL CK 0635
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A, 506
High Courts04 Aug 2025Allowed
Mohd. Arif & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0634
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A, 506
High Courts04 Aug 2025Allowed
Amit Kumar & Ors Vs State Nct Of Delhi Through Commissioner Of Police Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0633
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts04 Aug 2025Allowed
Jai Kishan Sharma & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0632
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 323, 377, 406, 498A
High Courts04 Aug 2025Allowed
State Govt Of Nct Of Delhi Vs Arvind
Delhi High Court · (2025) 08 DEL CK 0631
Code of Criminal Procedure, 1973 - Section 195, 313, 378Indian Penal Code, 1860 - Section 34, 186, 332, 333, 349, 350, 350(d), 353
High Courts04 Aug 2025Allowed
Raj Kumar & Ors Vs State Nct Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0630
Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts04 Aug 2025Allowed
Dharamveer Singh & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0629
Indian Penal Code, 1860 - Section 34, 406, 498ADowry Prohibition Act, 1961 - Section 4
High Courts04 Aug 2025Allowed
Neeraj Yadav Vs State Govt Of Nct Delhi
Delhi High Court · (2025) 08 DEL CK 0628
Indian Penal Code, 1860 - Section 34, 201, 302, 365
High Courts04 Aug 2025Disposed Of
M/S Om Crop Science Vs Crystal Crop Protection Ltd
Delhi High Court · (2025) 08 DEL CK 0627
Code of Civil Procedure, 1908 - Order 21 Rule 54
High Courts01 Aug 2025Dismissed
Nawab Vs State Of Nct Of Delhi And Ors
Delhi High Court · (2025) 08 DEL CK 0626
Code of Criminal Procedure, 1973 - Section 438Bharatiya Nayaya Sanhita, 2023 - Section 3(5), 232(1), 351(2)Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts01 Aug 2025Partly Allowed
Ramesh Kumar Jayaswal Vs Central Bureau Of Investigation
Delhi High Court · (2025) 08 DEL CK 0625
Constitution of India, 1950 - Article 14Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 430, 528Code of Criminal Procedure, 1973 - Section 313, 389, 389(1)
High Courts01 Aug 2025Allowed
Tanvee Sharma & Ors Vs State Nct Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0624
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 354D, 509Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 - Section 3(1)(r), 3(1)(S)
High Courts01 Aug 2025Allowed
Mohd. Asif & Anr Vs State (Gnct Of Delhi) Through Sho, Ps Sarai Rohilla & Anr
Delhi High Court · (2025) 08 DEL CK 0623
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498AProtection of Women from Domestic Violence Act, 2005 - Section 12
High Courts01 Aug 2025Allowed
Vinay Sharma Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0622
arcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 37, 37(1)(b), 37(1)(b)(ii), 42, 50
High Courts01 Aug 2025Dismissed
Piyush Sharma @ Kale Vs State Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0621
Indian Penal Code, 1860 - Section 34, 302, 307
High Courts01 Aug 2025Allowed
Sahil Arora Vs State Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0620
Narcotic Drugs And Psychotropic Substances, Act, 1985 - Section 20, 25, 29
High Courts01 Aug 2025Dismissed
Pradeep @ Piddi Vs State Of (Gnct) New Delhi
Delhi High Court · (2025) 08 DEL CK 0619
Indian Penal Code, 1860 - Section 201, 302, 363Probation of Offenders Act, 1958 - Section 6
High Courts01 Aug 2025Allowed
Karan Moolchandani Vs State Of Nct Of Delhi And Anr
Delhi High Court · (2025) 08 DEL CK 0618
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 354, 354(A), 354(D), 506, 509
High Courts01 Aug 2025Disposed Of
Aquestia Limited Vs Automat Industries Private Limited & Ors
Delhi High Court · (2025) 08 DEL CK 0617
Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2Patents Act, 1970 - Section 10(4)(c), 45, 48Trademarks Act, 1999 - Section 28