High Courts01 Aug 2025Allowed
CISS Services Ltd Vs Union Of India & Ors
Delhi High Court · (2025) 08 DEL CK 0616
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 194 of 346
High Courts01 Aug 2025Allowed
Nutan Tyagi Vs State
Delhi High Court · (2025) 08 DEL CK 0615
Code of Criminal Procedure, 1973 - Section 162, 207, 397, 401Indian Penal Code, 1860 - Section 279, 299, 300, 304AEvidence Act 1872 - Section 27, 32, 32(1), 32(2), 32(3), 32(4), 32(5), 32(6), 32(7), 32(8), 33, 60, 61, 63(5), 67, 114, 145, 157
High Courts31 Jul 2025Disposed Of
Central Board Of Secondary Education Vs Nawab Singh
Delhi High Court · (2025) 07 DEL CK 1025
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(oo), 17B, 25B, 25F, 25G, 25H, 33C
High Courts31 Jul 2025Allowed
VI John Healthcare India Llp Vs Dabur India Limited
Delhi High Court · (2025) 07 DEL CK 1024
Code of Civil Procedure, 1908 - Section 151, Order 6 Rule 17, Order 8 RuleLimitation Act, 1963 - Section 5
High Courts31 Jul 2025Allowed
Shilpa Vs State Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 1023
Narcotic Drugs And Psychotropic Substances, Act, 1985 - Section 21, 29
High Courts31 Jul 2025Dismissed
Santhi Caterers Vs Union Of India & Ors
Delhi High Court · (2025) 07 DEL CK 1022
High Courts31 Jul 2025Allowed
Savan Vs State Of Nct Delhi And Another
Delhi High Court · (2025) 07 DEL CK 1021
Bharatiya Nyaya Sanhita, 2023 - Section 69
High Courts31 Jul 2025Allowed
Nidhi Jain Vs Ankit Jain
Delhi High Court · (2025) 07 DEL CK 1020
Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 125, 311, 482
High Courts30 Jul 2025Dismissed
Rihan Khan @Dulare Vs State Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 1012
Indian Penal Code, 1860 - Section 306, 313, 498A, 511
High Courts30 Jul 2025Dismissed
Qamar Ikbal Vs State (Gnct Of Delhi)
Delhi High Court · (2025) 07 DEL CK 1011
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 94, 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 318(4), 319(2)Evidence Act, 1872 - Section 25, 26
High Courts30 Jul 2025Disposed Of
Anijay Tyagi Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2025) 07 DEL CK 1010
High Courts30 Jul 2025Disposed Of
Deepak Mishra Vs Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 1009
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 164, 439Indian Penal Code, 1860 - Section 354(A), 354(D), 376, 506
High Courts30 Jul 2025Dismissed
Casablanca Apparels Pvt Ltd Vs Polo/ Lauren Company L.P
Delhi High Court · (2025) 07 DEL CK 1008
Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Limitation Act, 1963 - Section 5Commercial Courts Act, 2015 - Section 13(1A)
High Courts30 Jul 2025Allowed
Sheru Gupta And Ors Vs State Nct Of Delhi And Ors
Delhi High Court · (2025) 07 DEL CK 1007
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 323, 326, 506
High Courts30 Jul 2025Disposed Of
Seema Rani & Ors Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 07 DEL CK 1006
High Courts30 Jul 2025Dismissed
Vipin Gupta Vs State Nct Of Delhi And Ors
Delhi High Court · (2025) 07 DEL CK 1005
Indian Penal Code, 1860 - Section 279, 304A
High Courts30 Jul 2025Disposed Of
Vikas Kumar Singh Vs Municipal Corporation Of Delhi And Ors
Delhi High Court · (2025) 07 DEL CK 1004
High Courts30 Jul 2025Dismissed
Sonu S/O Shri Ben Singh Vs State Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 1003
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 415(2), 528Code of Criminal Procedure, 1973 - Section 428Indian Penal Code, 1860 - Section 323, 342, 363, 367, 377, 506
High Courts30 Jul 2025Dismissed
Sansadiya Adhikari Welfare Society (Saws) Through President Vs Utpal Kumar Tripathi & Ors
Delhi High Court · (2025) 07 DEL CK 0993
Societies Registration Act, 1860 - Section 6Real Estate (Regulation & Development) Act, 2016 - Section 2(zg), 2(zk), 2(zk)(i), 2(zk)(ii), 2(zk)(iv), 2(zk)(v), 2(zg)(vi), 43(5), 58
High Courts29 Jul 2025Disposed Of
Gokaran Prasad Awadhiya Vs Delhi Traffic Police And Anr
Delhi High Court · (2025) 07 DEL CK 1019