High Courts05 Aug 2025Disposed Of
Sarfraz Ahmad Vs Vice Chancellor, Jmi And Ors
Delhi High Court · (2025) 08 DEL CK 0654
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 192 of 346
High Courts05 Aug 2025Dismissed
Jagdish Chander & Ors Vs Satyam Kumar Sharma
Delhi High Court · (2025) 08 DEL CK 0652
Indian Penal Code, 1860 - Section 34, 406, 498AProtection of Women from Domestic Violence Act, 2005 - Section 12
High Courts05 Aug 2025Disposed Of
Mohd. Saleem Vs Tanveer Alam
Delhi High Court · (2025) 08 DEL CK 0651
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 105, Order 9 Rule 7
High Courts05 Aug 2025Disposed Of
Rahul Garg Vs Wasim Ahemad @ Mohd Wasim & Ors
Delhi High Court · (2025) 08 DEL CK 0650
Code of Civil Procedure, 1908 - Order 7 Rule 11
High Courts05 Aug 2025Allowed
Ashish Jain & Ors Vs State Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0649
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts05 Aug 2025Allowed
Sh. Yogender & Ors Vs State(Nct Of Delhi) & Anr
Delhi High Court · (2025) 08 DEL CK 0648
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 323, 498A, 506, 509
High Courts05 Aug 2025Allowed
Rajesh Kumar & Others Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2025) 08 DEL CK 0647
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts05 Aug 2025Allowed
Devesh & Anr Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0646
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts05 Aug 2025Allowed
Karan Kumar Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0645
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts05 Aug 2025Allowed
Balram Dhibar & Anr Vs State (Govt. Of Nct Of Delhi) & Anr
Delhi High Court · (2025) 08 DEL CK 0644
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 420
High Courts05 Aug 2025Allowed
Chandan Verma & Ors Vs Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 08 DEL CK 0643
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts05 Aug 2025Dismissed
Aditya Institute Of Technology Through Its Founder Cum Chairman Devendra Gupta Vs Government Of Nct Of Delhi Through Its Controller
Delhi High Court · (2025) 08 DEL CK 0642
High Courts05 Aug 2025Dismissed
Manish@Lulu Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0641
Indian Penal Code, 1860 - Section 34, 302, 307, 323, 324, 452
High Courts05 Aug 2025Dismissed
Chhail Bihari And Ors Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 08 DEL CK 0640
Indian Penal Code, 1860 - Section 34, 306, 406, 498A
High Courts05 Aug 2025Dismissed
Satyam Chauhan Vs State Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0639
Bharatiya Nayaya Sanhita, 2023 - Section 69
High Courts05 Aug 2025Allowed
Anita Vs State Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0638
Indian Penal Code, 1860 - Section 34, 420
High Courts05 Aug 2025Dismissed
Hussain Ahmed Vs State (Nct) Of Delhi Through Chief Secretary
Delhi High Court · (2025) 08 DEL CK 0637
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 415, 528Code of Criminal Procedure, 1973 - Section 313, 428Indian Penal Code, 1860 - Section 34, 390, 393, 394, 397, 398, 411
High Courts05 Aug 2025Dismissed
Smita Jina Vs Amit Kumar Jina
Delhi High Court · (2025) 08 DEL CK 0636
Code of Civil Procedure, 1908 - Order 12 Rule 6Transfer of Property Act, 1882 - Section 45Hindu Marriage Act, 1955 - Section 13(1)(ia), 13B
High Courts04 Aug 2025Dismissed
Union Of India And Ors Vs Ex Nb Sub Joga Singh
Delhi High Court · (2025) 08 DEL CK 0656
Constitution of India, 1950 - Article 226