High Courts13 Aug 2025Allowed
Bharat Khanna & Ors Vs State Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0697
Constitution of India, 1950 - Article 226Bharatiya Nayaya Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 190 of 346
High Courts13 Aug 2025Dismissed
Gainda Lal Vs State Govt Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0696
Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 161, 164, 482Indian Penal Code, 1860 - Section 34, 304B, 498A
High Courts13 Aug 2025Allowed
Anil Kumar Sadana & Ors Vs State Of Delhi Nct & Anr
Delhi High Court · (2025) 08 DEL CK 0695
Bharatiya Nayaya Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 498A
High Courts13 Aug 2025Allowed
Sartaj Vs State (Nct Of Delhi)
Delhi High Court · (2025) 08 DEL CK 0694
Indian Penal Code, 1860 - Section 34, 120B, 302, 307Arms Act, 1959 - Section 25, 27
High Courts13 Aug 2025Dismissed
Hitesh Mehta Vs Priya Mehta
Delhi High Court · (2025) 08 DEL CK 0693
Guardians and Wards Act, 1890 - Section 13, 25
High Courts13 Aug 2025Allowed
Naushad @ Bombay Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0692
Code of Criminal Procedure, 1973 - Section 161, 374(2)Indian Penal Code, 1860 - Section 34, 392, 397
High Courts13 Aug 2025Dismissed
Narender Vs State Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0682
Bharatiya Nayaya Sanhita, 2023 - Section 285Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 78Delhi Excise Act, 2009 - Section 33
High Courts13 Aug 2025Disposed Of
M/s Ceigall India Limited Vs National Highway Authority Of India & Anr
Delhi High Court · (2025) 08 DEL CK 0681
Constitution of India, 1950 - Article 142, 226Contract Act, 1872 - Section 20
High Courts13 Aug 2025Dismissed
Aadya Ntya Vs High Court Of Delhi Through Registrar General
Delhi High Court · (2025) 08 DEL CK 0680
Constitution of India, 1950 - Article 14Delhi Judicial Services Rules, 1970 - Rule 18, 18(v), 18(vi), 18(vii)
High Courts13 Aug 2025Allowed
Sheelendra Kumar Vs Union Of India Through Secretary & Anr
Delhi High Court · (2025) 08 DEL CK 0679
Constitution of India, 1950 - Article 32, 33, 136, 226, 227(4)Indian Penal Code, 1860 - Section 34, 148, 149, 302, 323, 341, 353, 354, 376, 511,Border Security Force Act, 1967 - Section 46, 80, 117(1)
High Courts12 Aug 2025Allowed
Pranav Basoya Vs State Of Delhi & Ors
Delhi High Court · (2025) 08 DEL CK 0691
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 323, 354, 354A, 354B, 506, 509
High Courts12 Aug 2025Disposed Of
Savita Vs IFFCO Tokio General Insurance
Delhi High Court · (2025) 08 DEL CK 0690
Constitution of India, 1950 - Article 227
High Courts12 Aug 2025Dismissed
Divesh Rawat Vs State Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0689
Constitution of India, 1950 - Article 22, 22(2), 141, 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 48, 58, 94, 175(3), 223, 528Code of Criminal Procedure, 1973 - Section 50
High Courts12 Aug 2025Disposed Of
Union Public Service Commission Vs Molshree Aggarwal And Ors
Delhi High Court · (2025) 08 DEL CK 0688
High Courts12 Aug 2025Dismissed
Jaswinder Singh Alias Kake Alias Sardar Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0687
Code of Criminal Procedure, 1973 - Section 164, 313, 374(2), 428, 482Indian Penal Code, 1860 - Section 377, 380Protection of Children from Sexual Offences Act, 2012 - Section 3, 5, 5(m), 5(n), 5(p), 6, 29
High Courts12 Aug 2025Disposed Of
A.K. Basak Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2025) 08 DEL CK 0686
High Courts12 Aug 2025Allowed
Pawan Dabas And Ors Vs State Govt Of Nct Of Delhi Through Sho & Anr
Delhi High Court · (2025) 08 DEL CK 0685
Indian Penal Code, 1860 - Section 34, 498A
High Courts12 Aug 2025Allowed
Chetan Manchanda Vs State (Govt. Of Nct Of Delhi) And Anr
Delhi High Court · (2025) 08 DEL CK 0684
Indian Penal Code, 1860 - Section 323, 377, 498A, 506
High Courts12 Aug 2025Dismissed
Sandeep Kumar Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0683
Bharatiya Nayaya Sanhita, 2023 - Section 3(5), 305, 330(2)
High Courts11 Aug 2025Allowed
Himanshu Garg & Ors Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 08 DEL CK 0678
Indian Penal Code, 1860 - Section 34, 498ADowry Prohibition Act, 1961 - Section 4