CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments, 2025

6,904 judgments · page 188 of 346

High Courts20 Aug 2025Disposed Of

Geeta Sharma Vs Kanchana Rai & Ors

Delhi High Court · (2025) 08 DEL CK 0715

Family Courts Act, 1984 - Section 19Hindu Adoption and Maintenance Act, 1956 - Section 19, 19(1), 19(2), 21, 21(vii), 22, 23, 28
Read judgment
High Courts19 Aug 2025Dismissed

Mohit Goel And Ors Vs Govt Of Nct Of Delhi And Ors

Delhi High Court · (2025) 08 DEL CK 0728

Constitution of India, 1950 - Article 14, 21, 77(1), 77(2), 77(3), 166(1), 166(2), 226Delhi Municipal Corporation Act, 1957 - Section 313, 347B(1)(a)Delhi Development Act, 1957 - Section 8, 8(2)(a), 9, 11A
Read judgment
High Courts19 Aug 2025Disposed Of

Karan Kapoor Vs Madhuri Kumar

Delhi High Court · (2025) 08 DEL CK 0725

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 34, Order 12 Rule 6, Order 39 Rule 10
Read judgment
High Courts19 Aug 2025Dismissed

Priya Jain Vs State & Ors

Delhi High Court · (2025) 08 DEL CK 0703

Indian Succession Act, 1925 - Section 63, 224, 276, 311Evidence Act, 1872 - Section 68
Read judgment
High Courts18 Aug 2025Disposed Of

Subhash Chander Vs State Of Nct Of Delhi

Delhi High Court · (2025) 08 DEL CK 0713

Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 120B, 307, 343, 353, 364A
Read judgment