High Courts01 Sept 2025Dismissed
Union Of India & Ors. Vs Ram Avtar Yadav
Delhi High Court · (2025) 09 DEL CK 1898
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 186 of 346
High Courts01 Sept 2025Dismissed
Union Of India & Ors. Vs Col. Sanjiv Kumar Bakshi (Rtd)
Delhi High Court · (2025) 09 DEL CK 1926
Constitution of India-Article 226
High Courts01 Sept 2025Dismissed
Union Of India & Ors. Vs Lt. Col Devendra Singh (Retd.)
Delhi High Court · (2025) 09 DEL CK 1928
Constitution of India-Article 226
High Courts01 Sept 2025Dismissed
Union Of India & Ors. Vs Capt TS Ashish Chopra Retd
Delhi High Court · (2025) 09 DEL CK 1929
Constitution of India-Article 226
High Courts01 Sept 2025Allowed
GL Litmus Events Pvt. Ltd. Vs Delhi Development Authority
Delhi High Court · (2025) 09 DEL CK 1976
Arbitration and Conciliation Act, 1996-Section 4, 12, 13, 14, 14(2), 16, 18, 19, 23, 24, 28, 29A, 34, 34(2)(b)(ii), 34(3), 48(2)(b)Arbitration Act, 1940-Section 28Civil Procedure Code
High Courts01 Sept 2025
Securities & Exchange Board Of India Vs Crb Capital Markets Ltd
Delhi High Court · (2025) 09 DEL CK 1998
Securities and Exchange Board of India Act, 1992-Section 4(1)(d), 11, 11A, 11B, 12Indian Trusts Act, 1882-Section 3, 34, 73, 74Securities and Exchange Board of India (Mutual Fund) Regulations, 1993-Regulation 19, 36
High Courts01 Sept 2025Dismissed
Gulam Nabi Vs Govt Of NCT Of Delhi Through SHO
Delhi High Court · (2025) 09 DEL CK 2000
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 29, 61, 85, 42, 50, 37Cr.P.C.-Section 439
High Courts01 Sept 2025
Mitraj Business Private Limited Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 2011
Customs Act, 1962-Section 14, 111(1), 125(1), 112(a)(ii), 17(4), 46(4), 108, 110Customs Valuation (Determination of Value of Imported Goods) Rules, 2007-Rule 5
High Courts01 Sept 2025Dismissed
M/s Sumiriko Imperial Hydraulics India Pvt. Ltd. & Anr. Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 2012
Constitution of India-Article 226, 226(2)
High Courts01 Sept 2025Dismissed
Vikas Neminath Chavan Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 09 DEL CK 2069
Indian Penal Code, 1860-Sections 419, 420, 120BIT Act-Section 66CCr.P.C.-Section 41A
High Courts01 Sept 2025
Harvey Mann Vs The State (NCT Of Delhi)
Delhi High Court · (2025) 09 DEL CK 2070
Suppression of Unlawful Acts against Safety of Civil Aviation Act, 1982-Section 3Indian Penal Code, 1860-Sections 427, 506, 509, 84Code of Criminal Procedure, 1973-Sections 160, 161, 164, 188, 329
High Courts01 Sept 2025Allowed
Enamul Haq Vs The State N.C.T Of Delhi
Delhi High Court · (2025) 09 DEL CK 2071
Indian Penal Code, 1860-Sections 354, 506, 354A, 323, 509Cr.P.C.-Sections 164, 313, 397, 161Indian Evidence Act-Section 8
High Courts01 Sept 2025Disposed Of
Smt Krishna Kumari Vs Sh Surender Singh
Delhi High Court · (2025) 09 DEL CK 2072
Code of Criminal Procedure, 1973-Section 125, 125(1), 127, 127(1)Hindu Marriage Act, 1955-Section 24
High Courts01 Sept 2025Disposed Of
Jahangir@Ekka@Ibrahim Vs The State Govt Of NCT Of Delhi
Delhi High Court · (2025) 09 DEL CK 2073
Indian Penal Code, 1860-Sections 302/34, 395/397, 380/457Arms Act-Section 25Delhi Prison Rules, 2018-Rule 1211
High Courts01 Sept 2025Allowed
Onkar Infotech Pvt. Ltd. Vs Delhi International Airport Ltd. & Ors.
Delhi High Court · (2025) 09 DEL CK 2099
Transfer of Property Act, 1882-Sections 53A, 105, 106, 107Registration Act, 1908-Sections 2(7), 17, 17(1)(d), 49Delhi Land Reforms Act, 1954-Sections 3(13), 22, 23, 24, 33, 81, 84, 185(1)
High Courts01 Sept 2025Partly Allowed
Roger Shashoua & Ors. Vs Mukesh Sharma & Ors.
Delhi High Court · 2024 INSC 242
Arbitration and Conciliation Act, 1996-Sections 2(1)(c), 2(2), 7, 7(4)(b), 8, 9, 11, 16, 28(2), 34, 36, 36(2), 43, 44, 45, 46, 47, 48, 48(1), 48(1)(c), 48(2), 48(2)(a), 48(2)(b), 49, 51Code of Civil Procedure, 1908-Order XXXIX Rule 1, Section 151, 39 Rule 3, 44A, Explanation 2, 21Companies Act, 1956-Sections 397, 398
High Courts01 Sept 2025Disposed Of
Nisha Sharma Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 09 DEL CK 1599
Delhi Municipal Corporation Act, 1957-Section 345-A, 347
High Courts22 Aug 2025Disposed Of
Mankind Pharma Limited Vs Registrar Of Trade Marks
Delhi High Court · (2025) 08 DEL CK 0754
Trade Marks Act, 1999 - Section 11, 11(1), 11(1)(a), 11(1)(b), 11(2), 91Trade Marks Rules, 2017 - Rule 124
High Courts22 Aug 2025Dismissed
Champion Project Enterprises & Ors Vs Union Of India & Ors
Delhi High Court · (2025) 08 DEL CK 0753
Constitution of India, 1950 - Article 226Copyright Act, 1957 - Section 2(o), 13(1)(a)
High Courts22 Aug 2025Dismissed
Condor Footwear (India) Limited & Anr Vs Nexgen Footwear Private Limited & Ors
Delhi High Court · (2025) 08 DEL CK 0752
Code of Civil Procedure, 1908 - Section 151, Order 11 Rule 1(4), Order 11 Rule 1(5), Order 11 Rule 15Bharatiya Nyaya Sanhita 2023 - Section 246Delhi High Court (Original Side) Rules, 2018 - Rule 5