High Courts01 Sept 2025Disposed Of
Amrawati Bharadwaj & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 09 DEL CK 1671
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 185 of 346
High Courts01 Sept 2025Allowed
Mrs. Amrita Jain Vs State Of NCT, Delhi & Anr
Delhi High Court · 2023 INSC 1002
Indian Penal Code, 1860-Sections 498A, 406, 34, 302 read with 34Code of Criminal Procedure, 1973-Sections 190(1)(c), 190, 200, 202, 319, 397, 397(1), 401, 482, 483BNSS-Section 358
High Courts01 Sept 2025Dismissed
Himanshu Vs TCNS Clothing Co. Ltd
Delhi High Court · (2025) 09 DEL CK 1718
Negotiable Instruments Act, 1881-Section 138, 141, 141(1), 141(2), 142Code of Criminal Procedure, 1973-Section 482Essential Commodities Act, 1955-Section 3, 10
High Courts01 Sept 2025
AMCP Edutech Private Limited & Anr. Vs Rankers Gurukul & Anr.
Delhi High Court · (2025) 09 DEL CK 1723
Prevention of Corruption Act, 1881-Section 13(2) r/w 13(1)(D)IPC-Section 120B, 201, 420IT Act-Section 66 D
High Courts01 Sept 2025Disposed Of
Axis Finance Limited Vs Arjun & Ors.
Delhi High Court · (2025) 09 DEL CK 1724
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 11(6A), 7, 8, 12(2), 16, 372015 Amendment Act
High Courts01 Sept 2025Allowed
Rajat Joon Vs Rajinder Singh Joon & Ors.
Delhi High Court · (2025) 09 DEL CK 1725
Code of Civil Procedure, 1908-Order XXIII Rule 3, XXII Rule 3Hindu Adoption and Maintenance Act, 1956-Section 12Hindu Succession Act, 1956-Schedule I
High Courts01 Sept 2025
Arvind Kumar Vs Gyan Chand & Ors.
Delhi High Court · (2025) 09 DEL CK 1760
CPC-Order XXVI Rule 9
High Courts01 Sept 2025Dismissed
Bhawna Malik Vs Anand Krishan Dhawan
Delhi High Court · (2025) 09 DEL CK 1761
CPC-Order IX Rule 13, Section 47
High Courts01 Sept 2025
Trans Image Corporation Vs M/S G3 Info Systems Pvt Ltd & Anr.
Delhi High Court · (2025) 09 DEL CK 1762
Bharatiya Sakshya Adhiniyam, 2023-Section 168Indian Evidence Act, 1872-Section 165
High Courts01 Sept 2025Dismissed
Mahesh Kumar Vs Prem Prakash
Delhi High Court · (2025) 09 DEL CK 1763
Delhi Rent Control Act, 2015-Section 25(B)CPC-Order 6 Rule 17
High Courts01 Sept 2025Disposed Of
Zafaruddin Khan Faizan Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1764
High Courts01 Sept 2025Disposed Of
Yoginder Kumar Mehta Vs Anil Khanna
Delhi High Court · (2025) 09 DEL CK 1765
CPC-Order VIII Rule 1A(3), Section 151
High Courts01 Sept 2025Dismissed
Pooran Kumar Vs M/S. Pride Hotels Ltd
Delhi High Court · (2025) 09 DEL CK 1766
CPC-Order IX Rule 9
High Courts01 Sept 2025Disposed Of
Ms Monika Tiwari Vs The State GNCTD & Ors.
Delhi High Court · (2025) 09 DEL CK 1784
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts01 Sept 2025Dismissed
Ravi Singh Sandhu Vs The State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 09 DEL CK 1786
Code of Criminal Procedure-Section 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483IPC-Sections 420/468/471/34
High Courts01 Sept 2025Allowed
Puneet Dua & Ors. Vs State Of NCT Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1787
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts01 Sept 2025Allowed
Vishal Mehra & Ors. Vs State GNCTD & Anr.
Delhi High Court · (2025) 09 DEL CK 1788
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts01 Sept 2025Allowed
Delhi Subordinate Service Selection Board Through Its Secretary & Anr. Vs Mumtaz Parveen & Anr.
Delhi High Court · (2025) 09 DEL CK 1894
High Courts01 Sept 2025Dismissed
Municipal Corporation Of Delhi Vs Atifa Tasleem
Delhi High Court · (2025) 09 DEL CK 1895
Constitution of India-Article 226
High Courts01 Sept 2025Dismissed
Union Of India & Ors. Vs Bachan Ram & Anr.
Delhi High Court · (2025) 09 DEL CK 1897
Ordnance Factories and Ordnance Equipment Factories Group C Non Industrial Post Rules, 1976