High Courts22 Aug 2025Allowed
Mankind Pharma Ltd Vs Ram Kumar M/S Dr. Kumars Pharmaceuticals
Delhi High Court · (2025) 08 DEL CK 0751
Trade Marks Act, 1999 - Section 47, 47(1)(a), 47(1)(b), 57Trade Marks Rules, 2017 - Rule 124
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 187 of 346
High Courts22 Aug 2025Dismissed
Mohd. Ubaid Vs New Delhi Municipal Council
Delhi High Court · (2025) 08 DEL CK 0750
Constitution of India, 1950 - Article 12, 21, 32, 226Code of Civil Procedure, 1908 - Section 11, Order 23 Rule 1Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 5, 7
High Courts22 Aug 2025Disposed Of
Navin Ahuja Vs Office Of Lt. Governor Of Delhi, Nct Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0749
Constitution of India, 1950 - Article 226Indian Penal Code, 1860 - Section 302Arms Act, 1959 - Section 25, 27
High Courts22 Aug 2025Dismissed
Ranjan Rattan Vadhera Vs State & Ors
Delhi High Court · (2025) 08 DEL CK 0748
Code of Civil Procedure, 1908 - Section 114, Order 47 Rule 1Evidence Act, 1872 - Section 67, 68, 69, 90, 138, 146
High Courts22 Aug 2025Dismissed
Joginder Pal Singh Vs State And Ors
Delhi High Court · (2025) 08 DEL CK 0747
Code of Civil Procedure, 1908 - Order 7 Rule 11Indian Succession Act, 1925 - Section 276Bharatiya Sakshya Adhiniyam, 2023 - Section 67
High Courts22 Aug 2025Dismissed
Ram Surat Singh Vs Director General Central Industrial Security Force And Ors
Delhi High Court · (2025) 08 DEL CK 0745
Constitution of India, 1950 - Article 32, 226, 227Central Industrial Security Force Rules, 2001 - Rule 36
High Courts22 Aug 2025Dismissed
Sunil Kumar Dawar Vs District Magistrate
Delhi High Court · (2025) 08 DEL CK 0744
Constitution of India, 1950 - Article 226Registration Act, 1908 - Section 17, 49, 81, 82, 83General Clauses Act 1897 - Section 21
High Courts22 Aug 2025Disposed Of
Court On Its Own Motion Vs M/s Obsession Naaz & Ors
Delhi High Court · (2025) 08 DEL CK 0743
Indian Penal Code, 1860 - Section 34, 147, 148, 149, 333, 353, 379
High Courts21 Aug 2025Allowed
Atul Punj Vs Union Of India And Ors
Delhi High Court · (2025) 08 DEL CK 0760
Constitution of India, 1950 - Article 226Code of Civil Procedure, 1908 - Section 11
High Courts21 Aug 2025Disposed Of
Smt Nazia Begum Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 08 DEL CK 0759
High Courts21 Aug 2025Disposed Of
BSES Yamuna Power Limited Vs Rajinder Kumar & Anr
Delhi High Court · (2025) 08 DEL CK 0758
High Courts21 Aug 2025Disposed Of
Dr. Deepak Madan Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2025) 08 DEL CK 0757
Delhi Municipal Corporation Act, 1957 - Section 435
High Courts21 Aug 2025Allowed
Parvez @ Bhoora Vs State (Nct Of Delhi)
Delhi High Court · (2025) 08 DEL CK 0756
Code of Criminal Procedure, 1973 - Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 29, 37
High Courts21 Aug 2025Disposed Of
Delhi Subordinate Services Selection Board And Anr Vs Niharika Puhan
Delhi High Court · (2025) 08 DEL CK 0755
High Courts21 Aug 2025Allowed
Mayank Sharma And Ors Vs State Of Nct Of Delhi And Ors
Delhi High Court · (2025) 08 DEL CK 0746
Indian Penal Code, 1860 - Section 34, 323, 341, 354, 427
High Courts21 Aug 2025Dismissed
Chand Mehra Vs Union Of India & Ors
Delhi High Court · (2025) 08 DEL CK 0736
Code of Criminal Procedure, 1973 - Section 340Negotiable Instruments Act, 1881 - Section 138Advocates Act, 1961 - Section 35, 48A
High Courts20 Aug 2025Dismissed
Didar Singh Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0742
Code of Criminal Procedure, 1973 - Section 438Indian Penal Code, 1860 - Section 120B, 406, 420
High Courts20 Aug 2025Disposed Of
Sh Rama Kant Sinha And Anr Vs Sh Bhupesh Kumar Bansal
Delhi High Court · (2025) 08 DEL CK 0741
High Courts20 Aug 2025Allowed
Sh Nitin Sharma & Ors Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 08 DEL CK 0740
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 164, 482
High Courts20 Aug 2025Dismissed
Rajender Kumar Ahuja Vs Jawahar Lal
Delhi High Court · (2025) 08 DEL CK 0739