High Courts18 Aug 2025Allowed
Mohd Shakir Vs State Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0712
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 25, 29
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 189 of 346
High Courts18 Aug 2025Allowed
Mohd Tayyab Ansari Vs State Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0711
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 25, 29
High Courts18 Aug 2025Disposed Of
Sudhir Kumar Vs State Of Delhi And Ors
Delhi High Court · (2025) 08 DEL CK 0710
Bharatiya Nayaya Sanhita, 2023 - Section 110, 351(2)
High Courts18 Aug 2025Dismissed
Ram Lakhan & Ors Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 08 DEL CK 0709
Indian Penal Code, 1860 - Section 34, 308, 323, 341
High Courts18 Aug 2025Dismissed
Keshav Kumar @ Tushar Vs State (Gnct) Of Delhi And Anr
Delhi High Court · (2025) 08 DEL CK 0708
Bharatiya Nayaya Sanhita, 2023 - Section 65(1)Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts18 Aug 2025Allowed
Praveen Rana Vs State Gnct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0707
Indian Penal Code, 1860 - Section 302
High Courts18 Aug 2025Disposed Of
M/s Nimitaya Properties Ltd & Anr Vs Indian Oil Corporation Ltd & Ors
Delhi High Court · (2025) 08 DEL CK 0706
Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 20, 22
High Courts18 Aug 2025Dismissed
Rajesh Rajpal Vs Rakesh Rajpal & Ors
Delhi High Court · (2025) 08 DEL CK 0705
Code of Civil Procedure, 1908 - Order 6 Rule 16, Order 6 Rule 16(a), Order 6 Rule 16(c), Order 7 Rule 11Specific Relief Act, 1963 - Section 31, 34Transfer of Property Act, 1882 - Section 52
High Courts14 Aug 2025Dismissed
State Of Nct Of Delhi Vs Naveen Kumar Goyal
Delhi High Court · (2025) 08 DEL CK 0735
Code of Criminal Procedure, 1973 - Section 125, 161, 173(8), 311, 313Indian Penal Code, 1860 - Section 376, 500, 506
High Courts14 Aug 2025Disposed Of
Harpreet Sawhney Vs Puneet Sharma
Delhi High Court · (2025) 08 DEL CK 0734
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151
High Courts14 Aug 2025Disposed Of
Court On Its Own Motion Vs Puneet Sharma
Delhi High Court · (2025) 08 DEL CK 0733
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151
High Courts14 Aug 2025Partly Allowed
Imran @ Anshu Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0732
Code of Criminal Procedure, 1973 - Section 313, 428Indian Penal Code, 1860 - Section 34, 392, 397, 411
High Courts14 Aug 2025Dismissed
Union Of India & Ors Vs Sh. U.S.P. Kushwaha
Delhi High Court · (2025) 08 DEL CK 0731
Code of Criminal Procedure, 1973 - Section 154Indian Penal Code, 1860 - Section 120BPrevention of Corruption Act, 1988 - Section 7, 7A, 8, 12
High Courts14 Aug 2025Disposed Of
Reckitt Benckiser (India) Private Limited Vs Sauss Home Products Private Limited
Delhi High Court · (2025) 08 DEL CK 0700
Code of Civil Procedure, 1908 - Section 20, Order 7 Rule 10, Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 27(2), 134Copyright Act, 1957 - Section 62
High Courts13 Aug 2025Disposed Of
Ajay Kumar Gupta Vs Jawaharlal Nehru University
Delhi High Court · (2025) 08 DEL CK 0722
Constitution of India, 1950 - Article 226Central Civil Services (Pension) Rules, 1972 - Rule 13
High Courts13 Aug 2025Disposed Of
Santosh Singh Vs Satvinder Kaur
Delhi High Court · (2025) 08 DEL CK 0702
High Courts13 Aug 2025Allowed
Salman Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0701
Code of Criminal Procedure, 1973 - Section 161, 374(2)Indian Penal Code, 1860 - Section 34, 392, 397
High Courts13 Aug 2025Dismissed
Peter Nwalue Vs State Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0699
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 21, 37
High Courts13 Aug 2025Disposed Of
Indraprastha Power Generation Co. Ltd Vs E.M. Services(I) Pvt Ltd
Delhi High Court · (2025) 08 DEL CK 0698
Contract Act, 1872 - Section 74 Arbitration and Conciliation Act, 1996 - Section 23, 23(2A), 34, 34(2)(b)(ii), 37, 48(2)(b)