High Courts11 Aug 2025Allowed
Deepak @ Kale & Anr Vs State (Nct Of Delhi) & Ors
Delhi High Court · (2025) 08 DEL CK 0677
Indian Penal Code, 1860 - Section 34, 324
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 191 of 346
High Courts11 Aug 2025
Bhupender@Jokhar Vs State Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0676
Indian Penal Code, 1860 - Section 34, 120B, 302Arms Act, 1959 - Section 25, 27
High Courts11 Aug 2025Allowed
Kusum Garg Vs Duni Chand Garg & Ors
Delhi High Court · (2025) 08 DEL CK 0675
Code of Criminal Procedure, 1973 - Section 482Negotiable Instruments Act, 1881 - Section 138, 141, 142Companies Act, 2013 - Section 2(47), 149, 149(6), 149(12)
High Courts11 Aug 2025Dismissed
Gujarat Cooperative Milk Marketing Federation Ltd Vs State Of Nct Delhi
Delhi High Court · (2025) 08 DEL CK 0674
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 416, 419, 420, 468, 469, 471, 473Food Safety and Standards Act, 2006 - Section 3(1)(zx), 3(i)(zf), 3(i)(zz), 3(i)(zz)(v), 26, 26(1), 26(2)(ii), 30(2)(e), 42(4), 46(4), 59, 77
High Courts08 Aug 2025Dismissed
Azam Vs State (Nct Of Delhi)
Delhi High Court · (2025) 08 DEL CK 0673
Code of Criminal Procedure, 1973 - Section 428Indian Penal Code, 1860 - Section 34, 148, 324, 392, 397, 411
High Courts08 Aug 2025Allowed
Ravinder Singh Vs State (Nct Of Delhi)
Delhi High Court · (2025) 08 DEL CK 0672
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482
High Courts08 Aug 2025Dismissed
Sukhbir Singh Vs State Nct Of Delhi Through SHO
Delhi High Court · (2025) 08 DEL CK 0671
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 167, 167(2)Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 103(1)
High Courts08 Aug 2025Allowed
Priyank Sukhija & Ors Vs State & Anr
Delhi High Court · (2025) 08 DEL CK 0670
Code of Criminal Procedure, 1973 - Section 125, 482Indian Penal Code, 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13(B), 13(B)(1), 13(B)(2), 24
High Courts08 Aug 2025Dismissed
CCS Computers Private Limited Vs New Delhi Municipal Council & Anr
Delhi High Court · (2025) 08 DEL CK 0669
Constitution of India, 1950 - Article 14, 226Code of Criminal Procedure, 1973 - Section 156(3), 200
High Courts08 Aug 2025Disposed Of
Satya Pal Singh Vs Union Of India & Ors Satya Pal Singh Union Of India & Ors
Delhi High Court · (2025) 08 DEL CK 0668
Constitution of India, 1950 - Article 14, 226, 227, 311(2)Code of Criminal Procedure, 1973 - Section 156(3)Indian Penal Code, 1860 - Section 406, 498A
High Courts06 Aug 2025Dismissed
Renu Devi Vs State Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0666
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483, 528Code of Criminal Procedure, 1973 - Section 161Indian Penal Code, 1860 - Section 34, 120B, 212, 302
High Courts06 Aug 2025Disposed Of
M/s The Daffodils And Anr Vs Manoj Aggarwal
Delhi High Court · (2025) 08 DEL CK 0665
High Courts06 Aug 2025Dismissed
Aneja Constructions (India) Ltd Vs Doosan Power Systems India Private Limited And Anr
Delhi High Court · (2025) 08 DEL CK 0664
Constitution of India, 1950 - Article 226, 227Arbitration and Conciliation Act, 1996 - Section 2(8), 16, 23(1), 23(4), 25
High Courts06 Aug 2025Dismissed
Union Of India And Ors Vs EX SGT Babu Lal Yadav
Delhi High Court · (2025) 08 DEL CK 0663
High Courts06 Aug 2025Dismissed
Jitendarjit Singh Ahluwalia Vs Surrinderjit Singh Ahluwalia & Ors
Delhi High Court · (2025) 08 DEL CK 0662
Code of Civil Procedure, 1908 - Order 6 Rule 17Delhi High Court Act, 1966 - Section 10
High Courts06 Aug 2025Allowed
Mohammad Aajad@Aazad Vs State (Govt., N.C.T. Of Delhi)
Delhi High Court · (2025) 08 DEL CK 0661
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 2(iii)(b), 20, 50
High Courts06 Aug 2025Allowed
Vijay @ Vijay Kumar Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2025) 08 DEL CK 0660
Indian Penal Code, 1860 - Section 34, 120B, 364A, 377, 419Arms Act, 1959 - Section 25, 27
High Courts06 Aug 2025Allowed
Swapnil Vs State N.C.T Of Delhi And Anr
Delhi High Court · (2025) 08 DEL CK 0659
Code of Criminal Procedure, 1973 - Section 161, 311Indian Penal Code, 1860 - Section 120B, 347, 364A, 377, 419Arms Act, 1959 - Section 25, 27
High Courts06 Aug 2025Disposed Of
National Testing Agency Vs Nishu Maurya & Ors
Delhi High Court · (2025) 08 DEL CK 0658
High Courts06 Aug 2025Dismissed
Man Mohan Singh Attri Vs Union Of India & Anr
Delhi High Court · (2025) 08 DEL CK 0657
Constitution of India, 1950 - Article 137, 142, 181, 182Code of Civil Procedure, 1908 - Order 47 Rule 1Delhi Municipal Corporation Act, 1957 - Section 348, 349