High Courts07 Jul 2025Allowed
Pawan Kumar Mittal Proprietor, Salasar Dev Basmati House Vs Vijay Gupta & Ors
Delhi High Court · (2025) 07 DEL CK 0812
COURT ARCHIVE
Delhi High Court judgments, 2025
6,903 judgments · page 204 of 346
High Courts07 Jul 2025Disposed Of
Mr X Vs Director General Of Prisons
Delhi High Court · (2025) 07 DEL CK 0811
High Courts07 Jul 2025Allowed
Anand Prakash And Ors Vs State Of Nct Of Delhi And Anr
Delhi High Court · (2025) 07 DEL CK 0810
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 354, 406, 498A
High Courts07 Jul 2025Disposed Of
Asociacion De Productores De PISCO A.G. Vs Union Of India & Ors
Delhi High Court · (2025) 07 DEL CK 0809
Geographical Indications of Goods (Registration and Protection) Act, 1999 - Section 2(e), 2(1)(e), 2(1)(g), 7, 9, 9(a), 9(g), 10, 11, 14, 17, 22(1)(b)Trade Marks Act, 1999 - Section 11
High Courts07 Jul 2025Disposed Of
Albemarle Corporation Vs The Controller Of Patents
Delhi High Court · (2025) 07 DEL CK 0808
Patents Act, 1970 - Section 10(4), 15, 57, 57(3), 58, 58(1), 59, 117A
High Courts07 Jul 2025Disposed Of
Gulshan Kumar Batra & Ors Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2025) 07 DEL CK 0807
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 125
High Courts07 Jul 2025Disposed Of
Aman And Others Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 07 DEL CK 0806
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13B(1)
High Courts07 Jul 2025Dismissed
Amit Khanna Vs State Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0804
Code of Criminal Procedure, 1973 - Section 82Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 8(c), 22, 25, 29, 50, 64, 65A, 66, 67, 80
High Courts04 Jul 2025Allowed
State Vs Yogesh @ Golu & Anr
Delhi High Court · (2025) 07 DEL CK 0830
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 308, 341, 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 - Section 3(1)(r), 3(1)(s), 3(2)(va)
High Courts04 Jul 2025Allowed
Sh Giri Nish Kumar Alias Girnesh Alias Bobby And Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0829
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 125Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts04 Jul 2025Allowed
Rakesh Kumar Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2025) 07 DEL CK 0828
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 126(2)
High Courts04 Jul 2025Allowed
Rajender Kumar Verma And Others Vs Government Of Nct Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0827
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 323, 506Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(r), 3(1)(s)
High Courts04 Jul 2025Allowed
Amritpal Singh & Ors Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2025) 07 DEL CK 0826
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts04 Jul 2025Disposed Of
Parmar Dishantkumar Subhashbhai Vs Union Of India
Delhi High Court · (2025) 07 DEL CK 0825
High Courts04 Jul 2025Disposed Of
Ritesh Kumar Vs Union Of India
Delhi High Court · (2025) 07 DEL CK 0824
High Courts04 Jul 2025Disposed Of
Ex Inspector Sanjay Kumar Vs Sh. Ajay K. Bhalla And Ors
Delhi High Court · (2025) 07 DEL CK 0823
High Courts04 Jul 2025Allowed
Sita Ram Meena Vs Union Of India And Ors
Delhi High Court · (2025) 07 DEL CK 0822
Railway Protection Force Rules, 1987 - Rule 70, 71(3), 72
High Courts04 Jul 2025Dismissed
Govt Of Nct Of Delhi And Ors Vs Saroj Nagar
Delhi High Court · (2025) 07 DEL CK 0821
High Courts04 Jul 2025Disposed Of
Rehan Ahmed Khan Vs Union Of India & Ors
Delhi High Court · (2025) 07 DEL CK 0820
High Courts04 Jul 2025Disposed Of
Mangal Deep Vs Union Of India & Ors
Delhi High Court · (2025) 07 DEL CK 0819
Central Goods and Service Tax Act, 2017 - Section 73, 168A