High Courts04 Jul 2025Disposed Of
M/S Uppal Chadha Hi Tech Developers Pvt Ltd Vs Rajesh Kumar Patwari
Delhi High Court · (2025) 07 DEL CK 0805
COURT ARCHIVE
Delhi High Court judgments, 2025
6,903 judgments · page 205 of 346
High Courts04 Jul 2025Dismissed
Conqueror Innovations Private Limited & Anr Vs Xiaomi Technology India Private Limited
Delhi High Court · (2025) 07 DEL CK 0803
Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2
High Courts04 Jul 2025ii W.P.(C) 6771/2024
Sagar Rajendra Kumar Mangla Vs Union Of India & Ors
Delhi High Court · (2025) 07 DEL CK 0802
Constitution of India, 1950 - Article 226(1), 226(2)Railways Act, 1989 - Section 73, 79
High Courts03 Jul 2025Allowed
Ravi Kumar Meena Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2025) 07 DEL CK 0801
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 125(a), 281Motor Vehicle Act, 1954 - Section 185
High Courts03 Jul 2025Dismissed
Pranav Pandey Vs Union Public Service Commission
Delhi High Court · (2025) 07 DEL CK 0800
Constitution of India, 1950 - Article 226, 338B
High Courts03 Jul 2025Allowed
Coromandel Indag Products India Ltd Vs Sumitomo Chemical Company Ltd. & Anr
Delhi High Court · (2025) 07 DEL CK 0799
Code of Civil Procedure, 1908 - Order 7 Rule 11, Order 7 Rule 14(2)Insecticide Act, 1968 - Section 9(3)Copyright Act, 1957 - Section 14, 19(5)
High Courts03 Jul 2025Allowed
Arpit Tyagi And Ors Vs State Of Nct Of Delhi And Anr
Delhi High Court · (2025) 07 DEL CK 0798
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13B(1)
High Courts03 Jul 2025Allowed
Mukul Sharma And Ors Vs State & Anr
Delhi High Court · (2025) 07 DEL CK 0797
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13B(1)
High Courts03 Jul 2025Allowed
M/s Cottage Arts Emporium Vs Indian Tourism Development Corporation
Delhi High Court · (2025) 07 DEL CK 0796
Public Premises (Eviction of Unauthorized Occupants) Act, 1971 - Section 4, 5, 7, 7(1), 7(2), 9Limitation Act, 1963 - Article 112
High Courts03 Jul 2025Disposed Of
K N Krishna Vs Union Of India And Ors
Delhi High Court · (2025) 07 DEL CK 0795
High Courts03 Jul 2025Allowed
Kamal Jeet Vs State & Anr
Delhi High Court · (2025) 07 DEL CK 0794
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13B(1)
High Courts03 Jul 2025Allowed
Shahbaz Alam Khan Vs State Of Nct Of Delh & Anr
Delhi High Court · (2025) 07 DEL CK 0793
Indian Penal Code, 1860 - Section 354, 354D, 452, 506Protection of Children from Sexual Offences Act, 2012 - Section 8, 12
High Courts03 Jul 2025Dismissed
State (Govt. Of Nct) Of Delhi Vs Amit
Delhi High Court · (2025) 07 DEL CK 0792
Code of Criminal Procedure, 1973 - Section 439(2), 482 Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 15, 21, 29, 37, 50, 52A, 54, 57, 61, 85
High Courts03 Jul 2025Allowed
Mohammad Kashif & Ors Vs State Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0791
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts03 Jul 2025Dismissed
Dinesh Kumar Vs Subhash Singh
Delhi High Court · (2025) 07 DEL CK 0790
Code of Criminal Procedure, 1973 - Section 251, 281, 313, 357(1), 357(3), 397, 401, 421, 482Negotiable Instruments Act, 1881 - Section 87, 118, 138, 139, 143(1)Evidence Act, 1872 - Section 72, 103
High Courts03 Jul 2025Dismissed
Poonam Gandhi Vs State (Nct) Of Delhi & Ors
Delhi High Court · (2025) 07 DEL CK 0789
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 498A
High Courts03 Jul 2025Dismissed
Khuja Agha Safi Vs Customs
Delhi High Court · (2025) 07 DEL CK 0788
Code of Criminal Procedure, 1973 - Section 207 Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 21, 23, 28, 37
High Courts03 Jul 2025Allowed
Sachin Tomar Vs State (Nct Of Delhi) And Others
Delhi High Court · (2025) 07 DEL CK 0787
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 9, 13B(1)
High Courts03 Jul 2025Allowed
Ajay Kumar Jha Vs State Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0786
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A, 506Hindu Marriage Act, 1955 - Section 13B(1)
High Courts02 Jul 2025Dismissed
Pace Digitek Private Limited & Anr Vs Bharat Sanchar Nigam Limited & Ors
Delhi High Court · (2025) 07 DEL CK 0785
Constitution of India, 1950 - Article 14, 226